High Courts12 Apr 2018Allowed
RAJESHWAR CHAUHAN @ KAMDEO CHAUHAN Vs STATE OF BIHAR (NOW JHARKHAND)
Jharkhand High Court · (2018) 04 JH CK 0120
Indian Penal Code, 1860 — Section 304I
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 441 of 1,479
High Courts12 Apr 2018Dismissed
PREM KUMAR SINHA Vs DISTRICT PROGRAMME OFFICER, JHARKHAND EDUCATION PROJECT, RANCHI
Jharkhand High Court · (2018) 04 JH CK 0119
University of Bihar Act, — Section 20Constitution of India, — Article 226Indian Police Service (Cadre) Rules, 1954 — Rule 3, 4, 6, 7, 10
High Courts12 Apr 2018Disposed Off
SADASHIV MANDAL Vs DILIP KUMAR CHATTERJEE
Jharkhand High Court · (2018) 04 JH CK 0094
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts12 Apr 2018Allowed
JAIDEO KUMAR @ JAIDEO MAHTO Vs SMT. GAYATRI SINGH
Jharkhand High Court · (2018) 04 JH CK 0093
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961— Section 16(3)(1)Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts12 Apr 2018Partly Allowed
SMT. GAYATRI SINGH Vs JAIDEO KUMAR @ JAIDEO MAHTO
Jharkhand High Court · (2018) 04 JH CK 0092
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts12 Apr 2018Allowed
ANIL PRASAD MEHTA SON OF MAHABIR MAHTO Vs STATE OF JHARKHAND AND OTHER
Jharkhand High Court · (2018) 04 JH CK 0091
Bihar Tenant’s Holdings (Maintenance of Records) Act, 1973 — Section 5
High Courts12 Apr 2018Dismissed
M/S BIHAR CEMENT CONCRETE PRODUCTS Vs THE EMPLOYEES PROVIDENT FUND ORGANISATION, GOVERNMENT OF INDIA
Jharkhand High Court · (2018) 04 JH CK 0090
Employee Provident Fund and Misc. Provision Act, 1952 — Section 7B, 7I, 8F, 14B
High Courts12 Apr 2018Dismissed
MURIEL KUMAR Vs STATE OF JHARKHAND AND OTHER
Jharkhand High Court · (2018) 04 JH CK 0089
High Courts11 Apr 2018Dismissed
DUKHU KHAIRA Vs BOLAI KHAIRA @ BOLO RAM RAI
Jharkhand High Court · (2018) 04 JH CK 0088
Code of Civil Procedure, 1908 — Order 16 Rule 1, Order 47 Rule 1
High Courts11 Apr 2018Dismissed
SHIV KUMAR DAS Vs STATE BANK OF INDIA
Jharkhand High Court · (2018) 04 JH CK 0087
Constitution of India, — Article 226
High Courts11 Apr 2018Allowed
KHOGEN CHANDRA MANDAL Vs BIBHUTI BHUSAN MANDAL
Jharkhand High Court · (2018) 04 JH CK 0086
Code of Civil Procedure, 1908 — Order 41 Rule 27, Section 151
High Courts11 Apr 2018Dismissed
SHYAM DEO KEWAT Vs GOVIND KEWAT
Jharkhand High Court · (2018) 04 JH CK 0085
Code of Civil Procedure, 1908 — Order 9 Rule 4
High Courts11 Apr 2018Dismissed
SANTOSH KUMAR, S/O SRI KHUDI SAHU Vs UNION OF INDIA AND OTHER
Jharkhand High Court · (2018) 04 JH CK 0084
Constitution of India, — Article 14, 16
High Courts11 Apr 2018Allowed
LILU HEMBROM Vs STATE OF JHARKHAND AND OTHER
Jharkhand High Court · (2018) 04 JH CK 0083
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 27, 33
High Courts11 Apr 2018Dismissed
RAM PRASAD MANJHI Vs STATE OF JHARKHAND AND OTHER
Jharkhand High Court · (2018) 04 JH CK 0082
Constitution of India, — Article 14, 16, 226
High Courts11 Apr 2018Dismissed
KALI PRASAD MUKHOPADHYAY @ KALI PRASAD MUKHERJEE Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0081
High Courts11 Apr 2018Dismissed
NARESH CHANDRA MAHTO Vs CHAIRMAN, JHARKHAND ACADEMIC COUNCIL, RANCHI, NAMKUM, RANCHI
Jharkhand High Court · (2018) 04 JH CK 0080
Constitution of India, — Article 226
High Courts11 Apr 2018Dismissed
NAGESHWAR DAS MAHRA AND ORS. Vs KABUTARIA MAHARWAIN AND ORS.
Jharkhand High Court · (2018) 04 JH CK 0044
Code of Civil Procedure, 1908 — Order 8 Rule 1A(3)
High Courts11 Apr 2018Dismissed
RITLAL VERMA AND ORS. Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0043
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379, 447, 506Code of Criminal Procedure, 1973 — Section 313
High Courts11 Apr 2018Dismissed
PARSU SINGH, RAMDHYAN SINGH Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0042
Indian Penal Code, 1860 — Section 147, 148, 149, 302341, 448Prevention of Witch (Daain) Practices Act, 1999 — Section 3, 4Code of Criminal Procedure, 1973 — Section 313, 357A