High Courts12 Oct 2018Dismissed
Sarju Pandey @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 10 JH CK 0008
Indian Penal Code, 1860 — Section 143, 436, 452Code of Criminal Procedure, 1973 — Section 313
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Jharkhand High Court judgments
29,565 judgments · page 417 of 1,479
High Courts11 Oct 2018Dismissed
Ram Chandra Ram @APPELLANT@Hash State of Bihar
Jharkhand High Court · (2018) 10 JH CK 0014
Indian Penal Code, 1860 — Section 34, 148, 149, 302Code of Criminal Procedure, 1973 — Section 313
High Courts11 Oct 2018Dismissed
Basudeo Manjhi @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 10 JH CK 0011
Indian Penal Code, 1860 — Section 376
High Courts11 Oct 2018Dismissed
Rajesh Kachhap @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 10 JH CK 0010
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25(Ia), 27
High Courts11 Oct 2018Dismissed
State of Jharkhand @APPELLANT@Hash Prem Chandra Prasad Verma
Jharkhand High Court · (2018) 10 JH CK 0009
High Courts11 Oct 2018Dismissed
Dugi Prajapati @APPELLANT@Hash State of Bihar
Jharkhand High Court · (2018) 10 JH CK 0006
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 324Code of Criminal Procedure, 1973 — Section 313
High Courts11 Oct 2018Dismissed
Rajesh Kachhap @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 10 JH CK 0005
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25(Ia), 27
High Courts11 Oct 2018Dismissed
Nand Kumar Singh @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 10 JH CK 0004
Indian Penal Code, 1860 — Section 34, 147, 304B, 307, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 164, 313, 482
High Courts10 Oct 2018Dismissed
Diwali Choudhary @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 10 JH CK 0003
Indian Penal Code, 1860 — Section 34, 109, 302Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 161, 313
High Courts04 Oct 2018Dismissed
Dilip Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 1 JCR 454
Constitution Of India, 1950 — Article 14, 16, 142(1), 226
High Courts04 Oct 2018
Central Coalfields Limited And Ors Vs Bhagwat Singh
Jharkhand High Court · (2019) 1 JCR 461
Constitution Of India, 1950 — Article 226, 311(2)
High Courts04 Oct 2018Allowed
Bharat Coking Coal Limited @APPELLANT@Hash Bhim Paswan
Jharkhand High Court · (2018) 10 JH CK 0002
High Courts03 Oct 2018Allowed
Ghunju Kujur @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 10 JH CK 0001
Indian Penal Code, 1860 — Section 302, 323, 324Prevention of Witch Practices Act, 1999 — Section 3, 4Code of Criminal Procedure, 1973 — Section 313
High Courts28 Sept 2018Allowed
Arjun Prasad Sharma Vs State of Jharkhand
Jharkhand High Court · (2018) 09 JH CK 0023
High Courts28 Sept 2018Allowed
Mukesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 09 JH CK 0022
Constitution of India, 1950 — Article 226
High Courts28 Sept 2018Dismissed
Vinay Kumar Chauhan Vs Steel Authority of India Ltd
Jharkhand High Court · (2018) 09 JH CK 0021
High Courts28 Sept 2018Disposed Off
Dr. Arvind Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 09 JH CK 0020
Rajendra Institute of Medical Science Act, 2002 — Section 7, 29Constitution of India, 1950 — Section 226Constitution of India, 1950 — Article 14, 16
High Courts28 Sept 2018Allowed
Satya Prakash Vs State of Jharkhand
Jharkhand High Court · (2018) 09 JH CK 0019
High Courts28 Sept 2018Disposed Off
Kiran Lata Pandey Vs State of Jharkhand
Jharkhand High Court · (2018) 09 JH CK 0018
High Courts28 Sept 2018Disposed Off
Dilip Kumar Das Vs Life Insurance Corporation of India
Jharkhand High Court · (2018) 09 JH CK 0017