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Jharkhand High Court judgments

30,201 judgments · page 1,510 of 1,511

High Courts30 Nov 2000Allowed

Mohan Singh Vs State of Bihar

Jharkhand High Court · (2001) CrLJ 578 : (2001) AIR Jhar HCR 97 : (2001) 1 JLJR(Jhar) 158 : (2001) 49 BLJR 243

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
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High Courts27 Nov 2000Dismissed

Sailendra Narayan Acharya Vs Ramesh Kumar Singh

Jharkhand High Court · AIR 2001 Jhar 5 : (2001) 49 BLJR 418

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10, 11, 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151, 9
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High Courts27 Nov 2000Dismissed

Mohan Prasad Vs State of Bihar

Jharkhand High Court · (2001) CrLJ 559 : (2001) AIR Jhar HCR 95 : 2001 BLJR 1 295 : (2001) 1 EastCriC 301

Railway Property (Unlawful Possession) Act, 1966 — Section 3
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High Courts21 Nov 2000Dismissed

Madan Yadav Vs State of Bihar

Jharkhand High Court · (2001) 49 BLJR 54 : (2001) CriLJ 209 : (2001) AIR Jhar HCR 94 : (2001) 1 EastCriC 1

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323
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