High Courts27 Feb 2001
Bishwa Nath Ram Vs State of Bihar and Others
Jharkhand High Court · (2001) 02 JH CK 0070
COURT ARCHIVE
Jharkhand High Court judgments
30,152 judgments · page 1,500 of 1,508
High Courts27 Feb 2001Dismissed
Ajay Metachem Ltd. Vs Commissioner, Chotanagpur Division, Ranchi and Others
Jharkhand High Court · (2001) 02 JH CK 0064
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 49, 71
High Courts27 Feb 2001
Union of India Vs B. Akala and Others
Jharkhand High Court · (2001) 02 JH CK 0011
High Courts27 Feb 2001
Softbytes Computers, Ranchi Vs B.S. Electricity Board and Others
Jharkhand High Court · (2001) 02 JH CK 0006
High Courts27 Feb 2001
Bihar Hydro Carbon Products (P) Ltd. Vs B.S. Electricity Board and Others
Jharkhand High Court · (2001) 02 JH CK 0005
High Courts26 Feb 2001Allowed
Tusher Kanti Mukherjee Vs Meena Singh and Another
Jharkhand High Court · (2001) 2 ACC 723
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 95(1), 95(2), 96
High Courts26 Feb 2001Allowed
Ram Vinay Sharma and Arun Kumar Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 02 JH CK 0073
High Courts26 Feb 2001
Md. Maniruddin Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2001) 02 JH CK 0040
Constitution of India, 1950 — Article 226
High Courts26 Feb 2001Allowed
Ajay Kumar Seth Vs Union of India and Others
Jharkhand High Court · (2001) 02 JH CK 0037
High Courts23 Feb 2001Dismissed
Shivjee Singh alias Shivjee Chaudhary Vs State of Bihar and Another
Jharkhand High Court · (2001) 49 BLJR 1749
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Essential Commodities Act, 1955 — Section 7Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 1998 — Section 4, 7
High Courts23 Feb 2001Partly Allowed
Bishwanath Choudhary and Others with Damodar Prasad Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2001) 02 JH CK 0062
High Courts22 Feb 2001Dismissed
Steel Authority of India Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 02 JH CK 0063
High Courts22 Feb 2001Dismissed
Chhotanagpur Small Scale Industries Association Vs The State of Bihar and Others
Jharkhand High Court · (2002) 0 LIC 284 : (2002) 7 SLR 582 : (2001) 1 JLJR(Jhar) 153 : (2001) 49 BLJR 981 : (2001) 90 FLR 81 : (2001) 2 LLJ 1138
Constitution of India, 1950 — Article 226
High Courts22 Feb 2001
Oriental Insurance Co. Ltd., Ranchi Vs Jashmani Kongari and Another
Jharkhand High Court · (2003) ACJ 155 : (2001) 1 JLJR(Jhar) 178
Bihar Motor Vehicles Rules, 1992 — Rule 118(2)Motor Vehicles Act, 1988 — Section 123, 166
High Courts22 Feb 2001Dismissed
Vijay Laxmi and Others Vs K. Simachalan @ Simachalan
Jharkhand High Court · AIR 2001 Jhar 23 : (2001) 49 BLJR 762
Succession Act, 1925 — Section 387
High Courts22 Feb 2001Allowed
Ajit Kumar Das Vs State of Bihar and Others
Jharkhand High Court · (2001) 02 JH CK 0021
Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 226
High Courts20 Feb 2001
B. Akala (Balaswamy Akala) Vs Union of India and Others
Jharkhand High Court · (2001) 49 BLJR 1636
High Courts20 Feb 2001Dismissed
Alkaro Devi Vs Rameshwar Mahto and Others
Jharkhand High Court · (2001) 02 JH CK 0046
Bihar Land Reforms Act, 1950 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Feb 2001Dismissed
Employers in relation to the Management of Amlabad Colliery of Bharat Cooking Coal Ltd. Vs Presiding Officer, Central Government Industrial Tribunal No. 2, Dhanbad and Another
Jharkhand High Court · (2001) LIC 0 2910 : (2001) CLR 3 801 : (2001) LLJ 2 1287 : (2001) BLJR 3 1676 : (2001) FLR 89 1044
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts19 Feb 2001
Shivam Coko (P) Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2001) 49 BLJR 1058
Bihar Finance Act, 1981 — Section 7Constitution of India, 1950 — Article 226