COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,449 of 1,476

High Courts30 Aug 2001

Umdanand Mishra Vs State of Jharkhand

Jharkhand High Court · (2002) CRLJ 2851 : (2002) 0 AIR JHAR HCR 607 : (2001) 4 CurCriR 422 : (2002) CriLJ 2851

Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2)Government of India Act, 1935 — Section 205(1)
High Courts24 Aug 2001Dismissed

Yaswant Sinha Vs Pratima Goel

Jharkhand High Court · (2001) 08 JH CK 0066

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 47 Rule 2, Order 7 Rule 11, 151Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 87 , 87(1)