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Jharkhand High Court judgments

29,501 judgments · page 1,447 of 1,476

High Courts11 Sept 2001

Arun Vs State of Bihar and Others

Jharkhand High Court · (2001) 09 JH CK 0020

Administrative Service (Appointment by Selection) Regulations, 1997 — Regulation 4Administrative Service (Recruitment) Rules, 1954 — Rule 8(2)Bihar Reorganisation Act, 2000 — Section 72, 72(1), 74, 74(1)