COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,436 of 1,476

High Courts31 Jan 2002Dismissed

Baleshwar Mahto Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2002) CRLJ 2275 : (2002) 0 AIR JHAR HCR 460 : (2002) 1 BLJR 687 : (2002) 1 EastCriC 351 : (2002) 1 JCR 263 : (2002) CriLJ 2275

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302