COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,435 of 1,476

High Courts07 Feb 2002Dismissed

Nawazzuddin Ansari Vs State of Jharkhand and Others

Jharkhand High Court · (2003) CriLJ 2084 : (2003) 4 CurCriR 16 : (2003) 2 BLJR 1230

Constitution of India, 1950 — Article 226, 227Prevention of Terrorism Act, 2002 — Section 12, 34, 7

High Courts07 Feb 2002Allowed

Indian Iron and Steel Co. Ltd. Vs Union of India (UOI) and Others Steel Authority of India Ltd. and Another Vs Vijoy Bahadur Singh and Others and Harish Chandra Nayak and Others

Jharkhand High Court · (2003) 96 FLR 723

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2)

High Courts07 Feb 2002Dismissed

Om Prakash Saraf Vs Mostt. Rajmani Devi and Others

Jharkhand High Court · (2003) 2 ACC 233

Motor Vehicles Act, 1939 — Section 110A

High Courts07 Feb 2002Allowed

Indian Iron and Steel Co. Ltd. Etc. Vs Union of India (UOI) and Others Steel Authority of India Ltd. and Another Vs Vijoy Bahadur Singh and Others Steel Authority of India Ltd. and Others Vs Harish Chandra Nayak and Others

Jharkhand High Court · (2002) 0 LIC 2215 : (2002) 3 LLJ 603 : 2003 96 FLR 723

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(2)

High Courts07 Feb 2002Allowed

Santosh Kumar Sultania and Another Vs Ratanlal Surajmal and Others

Jharkhand High Court · (2004) ACJ 1375 : (2003) 1 ACC 456

Motor Vehicles Act, 1939 — Section 110A

High Courts07 Feb 2002Dismissed

Sunil Kumar Dubey Vs State of Jharkhand and Another

Jharkhand High Court · (2002) 02 JH CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401

High Courts06 Feb 2002

Smt. Gulabi Devi and Others Vs Md. Moean and Others

Jharkhand High Court · (2003) 2 ACC 593

Motor Vehicles Act, 1988 — Section 166

High Courts06 Feb 2002Dismissed

Babulal Thakur and Others Vs Shyam Bihari Ram @ Shyam Bihari Prasad and Another

Jharkhand High Court · (2002) 2 ACC 601

Motor Vehicles Act, 1988 — Section 166

High Courts06 Feb 2002

National Insurance Company Ltd. Vs Mostt. Nasima Bibi and Others

Jharkhand High Court · (2002) 02 JH CK 0114

Motor Vehicles Act, 1988 — Section 140

High Courts06 Feb 2002Allowed

Chief Security Commissioner (RPF), Calcutta and Another Vs Shrista Devi

Jharkhand High Court · (2003) 1 ACC 371 : (2003) ACJ 2151 : (2002) 94 FLR 842

Railway Protection Force Act, 1957 — Section 3(1)Workmens Compensation Act, 1923 — Section 2

High Courts06 Feb 2002

Binod Sardar and Others Vs The Manager, Oriental Insurance Company Limited and Others

Jharkhand High Court · (2003) 2 ACC 466

Motor Vehicles Act, 1988 — Section 166

High Courts06 Feb 2002

Jagbandhu Singh and Another Vs Sri Chandra Mohan Mishra and Another

Jharkhand High Court · (2002) 02 JH CK 0077

Workmens Compensation Act, 1923 — Section 4, 4A(3)

High Courts06 Feb 2002Dismissed

Deodutt Sharma Vs Ram Chandra Singh and Others

Jharkhand High Court · (2002) 02 JH CK 0032

Motor Vehicles Act, 1988 — Section 166

High Courts06 Feb 2002Dismissed

Eastern Coal Briquettes Industries Vs B.C.C.L. and Others

Jharkhand High Court · (2002) 02 JH CK 0012

High Courts05 Feb 2002

Binda Singh Vs Narendra Pal Singh and Others

Jharkhand High Court · (2003) ACJ 1563 (2003) 1 ACC 330

Motor Vehicles Act, 1988 — Section 149(2), 166

High Courts05 Feb 2002Allowed

Harsh Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 02 JH CK 0085

High Courts05 Feb 2002Allowed

Dr. Sukhomoy Choudhury Vs Ashok Ram and Another

Jharkhand High Court · (2002) CCC 2 252

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1

High Courts05 Feb 2002

New India Assurance Company Ltd. Vs Smt. Meena Gupta and Others

Jharkhand High Court · (2002) 02 JH CK 0071

Motor Vehicles Act, 1988 — Section 140

High Courts05 Feb 2002Dismissed

Kamla Verma Vs Rajesh Kumar Singh and Others

Jharkhand High Court · (2003) 2 ACC 481 : (2002) 2 ACC 279

Motor Vehicles Act, 1988 — Section 166

High Courts04 Feb 2002Allowed

Bhadu Devi (Bouri) Vs State of Bihar and Others

Jharkhand High Court · (2002) CRLJ 2505 : (2002) 0 AIR JHAR HCR 489 : (2002) 1 BLJR 665 : (2002) 2 JCR 533 : (2002) JLJR 1 538 : (2002) CriLJ 2505 : (2003) 2 RCR(Criminal) 142

Penal Code, 1860 (IPC) — Section 323, 357, 379, 452