High Courts13 Mar 2002
Awadhesh Kumar Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 03 JH CK 0010
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,427 of 1,476
High Courts12 Mar 2002
Students Union of Govt. Pharmacy Institute Bariatu Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 03 JH CK 0112
Pharmacy Act, 1948 — Section 12(2)
High Courts12 Mar 2002
Harendra Prasad Modi Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 03 JH CK 0107
High Courts12 Mar 2002
Narsingh Choudhary Vs State of Bihar and Others
Jharkhand High Court · (2006) 4 JCR 89
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 167B
High Courts12 Mar 2002Allowed
Ramjanam Ram Vs Bharat Coking Coal Ltd., Dhanbad and Others
Jharkhand High Court · (2002) 03 JH CK 0068
High Courts12 Mar 2002
Md. Aail Vs State of Bihar and Others
Jharkhand High Court · (2002) 03 JH CK 0058
High Courts12 Mar 2002
Chandra Shekhar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 03 JH CK 0054
High Courts12 Mar 2002Dismissed
Mathura Mahto and Another Vs Jagdish Mahto
Jharkhand High Court · (2002) 03 JH CK 0051
Evidence Act, 1872 — Section 114, 91, 92
High Courts12 Mar 2002
Jagdeo Munda and Others Vs State of Bihar and Others
Jharkhand High Court · (2002) 03 JH CK 0038
High Courts12 Mar 2002
Alakhdeo Prasad Singh Vs B.S. Electricity Board and Others
Jharkhand High Court · (2002) 03 JH CK 0037
High Courts12 Mar 2002
Smt. Karuna Devi Vs State of Bihar and Others
Jharkhand High Court · (2002) 03 JH CK 0016
High Courts12 Mar 2002
Chandra Bahadur Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 03 JH CK 0012
High Courts08 Mar 2002Allowed
Md. Fahim Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 03 JH CK 0097
Bihar Control of Crimes Act, 1981 — Section 12(2), 17
High Courts08 Mar 2002Dismissed
Bharat Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 03 JH CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482
High Courts08 Mar 2002Dismissed
Akhil Bhartiya Adivasi Vikas Parishad Vs Inspector General of Registration and Others
Jharkhand High Court · (2002) 03 JH CK 0083
Constitution of India, 1950 — Article 226
High Courts08 Mar 2002
Ranjeet Mehta Vs State of Bihar and Others
Jharkhand High Court · (2002) 03 JH CK 0082
Bihar Minor Mineral Concession Rules, 1972 — Rule 9Forest (Conservation) Act, 1980 — Section 2
High Courts08 Mar 2002Dismissed
Prem Nath Singh Vs Central Administrative Tribunal Patna and Others
Jharkhand High Court · (2002) 03 JH CK 0053
High Courts08 Mar 2002
Upendra Prasad Pathak, Etc. and Jay Prakash Narayan Rai Vs State of Bihar and Others
Jharkhand High Court · (2002) 03 JH CK 0052
High Courts08 Mar 2002
Bimal Kumar Kedia Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 03 JH CK 0042
Constitution of India, 1950 — Article 226
High Courts08 Mar 2002Dismissed
Prabhu Sao Vs Smt. Rampati Devi and Another
Jharkhand High Court · (2002) 03 JH CK 0040
Motor Vehicles Act, 1939 — Section 110A