COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 1,426 of 1,476

High Courts15 Mar 2002

Bulaki Das @ Bulaki Rabidas and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2002) 3 Crimes 382 : (2003) 1 DMC 584

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 341, 379, 498A

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High Courts14 Mar 2002

Ajit Kumar Mishra and Others etc. Vs Bihar State Housing Board and Others Ran Vihay Kumar Sinha Vs Bihar State Housing Board and Others

Jharkhand High Court · (2002) 03 JH CK 0113

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High Courts14 Mar 2002Dismissed

Bank of India Vs Kisan Chemical Industries and Others

Jharkhand High Court · (2002) 03 JH CK 0109

Civil Procedure Code, 1908 (CPC) — Section 34(1)

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High Courts14 Mar 2002

Bishwanath Singh Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2002) 03 JH CK 0106

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High Courts14 Mar 2002

Smt. Hiralia Boxla Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 03 JH CK 0074

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High Courts14 Mar 2002

Smt. Sita Kuar Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 03 JH CK 0070

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High Courts14 Mar 2002Dismissed

State of Jharkhand Vs Jwala Singh and Another

Jharkhand High Court · (2002) 03 JH CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)High Court of Jharkhand Rules, 2001 — Rule 84

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High Courts14 Mar 2002Dismissed

Chuni Lal Giri Vs Smt. Reeta Verma and Others

Jharkhand High Court · (2002) 50 BLJR 1246

Representation of the People Act, 1951 — Section 83, 86, 97

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High Courts14 Mar 2002

Saroj Kanti Acharya and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 03 JH CK 0031

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High Courts13 Mar 2002

Anil Kumar alias Anil Kumar Mishra Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 50 BLJR 1299 : (2002) 94 FLR 797

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High Courts13 Mar 2002

Sushil Kumar Sinha Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 03 JH CK 0075

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High Courts13 Mar 2002Allowed

Shree Gopal Goenka and Another Vs Union of India (UOI) and Others

Jharkhand High Court · (2002) 03 JH CK 0069

Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8

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High Courts13 Mar 2002Dismissed

Rabi Bhushan Sahu Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 03 JH CK 0057

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High Courts13 Mar 2002Allowed

Pogi Kuer Vs Nageshwar Pradhan and Another

Jharkhand High Court · (2002) 03 JH CK 0048

Chotanagpur Tenancy Act, 1908 — Section 46, 46(5)Civil Procedure Code, 1908 (CPC) — Section 100(5)

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High Courts13 Mar 2002

Most. Jhabia Mehtarani Vs State of Bihar and Others

Jharkhand High Court · (2002) 03 JH CK 0045

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High Courts13 Mar 2002

Dr. (Mrs.) Madhubala Rana Vs State and Others

Jharkhand High Court · (2002) 03 JH CK 0035

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High Courts13 Mar 2002Dismissed

Chintaman Mahto Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2002) 03 JH CK 0033

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High Courts13 Mar 2002Allowed

Sujata Devi Vs Pramod Kumar Yadav

Jharkhand High Court · (2002) 03 JH CK 0029

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13

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High Courts13 Mar 2002Dismissed

Jayant Kumar Gupta Vs Union of India (UOI) and Others

Jharkhand High Court · (2002) 03 JH CK 0019

Contract Act, 1872 — Section 56

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High Courts13 Mar 2002

Daud Champia Vs State of Jharkhand and Others

Jharkhand High Court · (2002) 03 JH CK 0017

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