High Courts03 Apr 2002
Ayodhya Yadav Vs State of Bihar and Others
Jharkhand High Court · (2002) 04 JH CK 0050
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 1,423 of 1,476
High Courts03 Apr 2002
Maithan Mineral Industries Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 04 JH CK 0041
Electricity Act, 1910 — Section 26
High Courts03 Apr 2002Dismissed
Ajit Kumar Hansda Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 04 JH CK 0016
High Courts03 Apr 2002Dismissed
Babloo Singh alias Brajendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0014
Arms Act, 1959 — Section 27Bihar Control of Crimes Act, 1981 — Section 12(2)Constitution of India, 1950 — Article 226
High Courts02 Apr 2002Dismissed
Bihar Janta Khan Mazdoor Sangh Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 04 JH CK 0064
Industrial Disputes Act, 1947 — Section 10
High Courts02 Apr 2002
Regal Security Service Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 04 JH CK 0056
High Courts02 Apr 2002Allowed
Gayasuddin Khan Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2002) CRLJ 3296 : (2002) 0 AIR JHAR HCR 760 : (2002) EastCriC 2 152
Penal Code, 1860 (IPC) — Section 395, 412
High Courts02 Apr 2002Dismissed
Sardar Liyangi and Another Vs State of Jharkhand
Jharkhand High Court · (2002) 04 JH CK 0052
Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Apr 2002
Nawal Kishore Srivastava Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 04 JH CK 0034
High Courts02 Apr 2002
Kamleshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0031
High Courts02 Apr 2002Dismissed
Jura Bhagat Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0028
High Courts02 Apr 2002
Pritam Kaur Vs State and Others
Jharkhand High Court · (2002) 2 BLJR 1071
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts02 Apr 2002Allowed
Protective Savings and Finance Ltd. and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 04 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468Reserve Bank of India Act, 1934 — Section 58B(4AAA)
High Courts01 Apr 2002
Ashutosh and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 04 JH CK 0076
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts01 Apr 2002
Arbind Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0070
High Courts01 Apr 2002
Tribeni Prasad Vs Chairman-cum-Managing Director, CCL and Others
Jharkhand High Court · (2002) 04 JH CK 0068
High Courts01 Apr 2002Dismissed
The Management of Bokaro Steel Plant Vs The Presiding Officer, Labour Court and Another
Jharkhand High Court · (2002) LLR 867 : (2002) LLR 2 867 : (2002) 3 LLJ 245 : (2002) 2 BLJR 1307 : (2002) FLR 95 97
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2(5)
High Courts27 Mar 2002
Shyam Narayan Tiwary Vs State of Bihar and Others
Jharkhand High Court · (2002) 03 JH CK 0120
High Courts27 Mar 2002Partly Allowed
The New India Assurance Company Ltd. Vs Sudhanshu Shekhar Acharya and Others
Jharkhand High Court · (2002) 2 ACC 408 : (2003) ACJ 2046 : (2002) 50 BLJR 1481
Motor Vehicles Act, 1988 — Section 147
High Courts27 Mar 2002Allowed
Lalit Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 1497
Constitution of India, 1950 — Article 12, 226