High Courts16 Apr 2002Dismissed
Union of India (UOI) Vs Hari Mahto and Others Dolan Mahto and Others Vs Union of India (UOI)
Jharkhand High Court · (2002) 04 JH CK 0087
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 13(5), 4(1)
COURT ARCHIVE
Jharkhand High Court judgments
29,506 judgments · page 1,421 of 1,476
High Courts16 Apr 2002
Birendra Kumar Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0084
Forest Act, 1927 — Section 53, 68
High Courts16 Apr 2002Dismissed
Raj Kumar Kushwaha and Another Vs State of Jharkhand
Jharkhand High Court · (2002) 2 DMC 411
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Apr 2002Dismissed
Kanon Kumar Chatterjee Vs Steel Authority of India and Others
Jharkhand High Court · (2002) 04 JH CK 0079
High Courts16 Apr 2002Dismissed
Smt. Sandhya Rani Dutta Vs Sachidanand Das
Jharkhand High Court · (2002) 04 JH CK 0062
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
High Courts16 Apr 2002Allowed
Akash Coke Industries Pvt. Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2002) 04 JH CK 0057
High Courts16 Apr 2002
Nand Kishore Sharma and Others Vs State of Bihar and Others
Jharkhand High Court · (2002) 04 JH CK 0051
High Courts16 Apr 2002Allowed
Syed Mohammad Muztar Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 04 JH CK 0046
High Courts16 Apr 2002Dismissed
Keshaw Narayan Bhagat Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0043
High Courts16 Apr 2002
Suraj Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0036
High Courts16 Apr 2002Dismissed
Shyam Sundar Agarwal and Others Vs Jharkhand State Agricultural Marketing Board and Others
Jharkhand High Court · (2002) 04 JH CK 0030
High Courts16 Apr 2002
Mahesh Prasad Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0006
Constitution of India, 1950 — Article 226
High Courts15 Apr 2002Allowed
Dr. Harish Chandra Dhody Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0073
High Courts12 Apr 2002
Ashok Kumar Mishra and Others Vs The Sidhu Kanhu University, Dumka and Others
Jharkhand High Court · (2002) 04 JH CK 0037
High Courts12 Apr 2002Allowed
Surendra Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0021
Constitution of India, 1950 — Article 226
High Courts12 Apr 2002
Udhwa Prakhand Nav-Yatayat Shawlambi Sahkari Samiti Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0011
High Courts11 Apr 2002
Janoon Sangi Vs State of Bihar and Others
Jharkhand High Court · (2002) 50 BLJR 1001
Bihar Reorganisation Act, 2000 — Section 71Constitution of India, 1950 — Article 315(2)
High Courts11 Apr 2002Allowed
Sukhram Bhagat Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2002) 04 JH CK 0075
Penal Code, 1860 (IPC) — Section 302, 324
High Courts11 Apr 2002Allowed
Matasharam Bhagat Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0063
High Courts11 Apr 2002Allowed
Dilip Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 04 JH CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482