High Courts27 Sept 2002
Mahabir Chaudhury Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 381
Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,399 of 1,479
High Courts26 Sept 2002Dismissed
Dr. Vijay Prakash Sharma Vs Department of Human Resources, Govt. of Bihar and Others
Jharkhand High Court · (2002) 09 JH CK 0093
High Courts26 Sept 2002
Rajesh Damien Kujur Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 09 JH CK 0064
Constitution of India, 1950 — Article 226
High Courts26 Sept 2002Allowed
Md. Jamiruddin Khan Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 09 JH CK 0055
Bihar Service Code, 1952 — Rule 73, 74Constitution of India, 1950 — Article 226
High Courts25 Sept 2002Dismissed
Satyanarayan Das and Others Vs State and Another
Jharkhand High Court · (2002) 09 JH CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5), 146
High Courts25 Sept 2002Allowed
N.S. and Company Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 09 JH CK 0054
Stamp Act, 1899 — Section 26, 3
High Courts25 Sept 2002Dismissed
Nageshwar Raut Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2002) 09 JH CK 0046
Industrial Disputes Act, 1947 — Section 33(2)
High Courts25 Sept 2002Allowed
Bhim Dubey Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 457
High Courts24 Sept 2002Dismissed
Smt. Chinta Devi and Another Vs Smt. Saraswati Devi
Jharkhand High Court · (2004) 1 JCR 347
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16(C)Transfer of Property Act, 1882 — Section 58
High Courts23 Sept 2002Partly Allowed
K.P. Sanyal Vs Ferro Scrap Nigam Limited and Others
Jharkhand High Court · (2002) 09 JH CK 0096
High Courts23 Sept 2002Dismissed
Bihar State Financial Corporation Vs Presiding Officer, Labour Court
Jharkhand High Court · (2002) 09 JH CK 0094
Industrial Disputes Act, 1947 — Section 10, 2
High Courts23 Sept 2002Dismissed
Lakhan Sao Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 1 JCR 459
Bihar Financial Rules, 1980 — Rule 52
High Courts23 Sept 2002
Shanti Margret Harun and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 417
Constitution of India, 1950 — Article 15
High Courts23 Sept 2002
Sushma Kumari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 416a
Constitution of India, 1950 — Article 15
High Courts23 Sept 2002Dismissed
Lomesh Prasad Upadhayay Vs Presiding Officer, Industrial Tribunal and Others
Jharkhand High Court · (2002) 09 JH CK 0021
High Courts19 Sept 2002
Ramchandra Pradhan and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 420
Constitution of India, 1950 — Article 226
High Courts19 Sept 2002
Brij Kishore Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 09 JH CK 0075
Bihar (Now Jharkhand) Pension Rules, 1950 — Rule 43Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226
High Courts19 Sept 2002
Deo Nandan Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 478b
Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 226
High Courts19 Sept 2002Allowed
Surendra Nath Choubey and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 478
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts19 Sept 2002
Basudeo Pradhan and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 416
Constitution of India, 1950 — Article 226