High Courts04 Feb 2003Allowed
Sunil Kumar Das and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2003) 2 JCR 548
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,382 of 1,479
High Courts04 Feb 2003Allowed
Jugal Kishore Singh and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 615
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts04 Feb 2003Allowed
Dipak Agrawala and Another Vs Smt. Chandrakal Agarwala and Others
Jharkhand High Court · (2003) 2 JCR 62
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts04 Feb 2003
Binod Kumar Vs Senior Divisional Manager Life Insurance Corporation of India and Others
Jharkhand High Court · (2003) 4 JCR 366
High Courts03 Feb 2003
Jogendra Kaur @ Jogendra Kaur Vs Kali Prasad @ Kalu Prasad
Jharkhand High Court · AIR 2003 Jhar 67 : (2003) 2 CCC 147 : (2003) 2 JCR 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98
High Courts03 Feb 2003Allowed
Sarju Rabidas Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 Crimes 611 : (2003) 2 ALT(Cri) 1 : (2003) 1 JCR 628
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Feb 2003
Mosabani Mines Labour Union etc. Vs Union of India (UOI) and Another etc.
Jharkhand High Court · (2003) 97 FLR 933 : (2003) 2 JCR 407 : (2003) 2 LLJ 1018
Industrial Disputes Act, 1947 — Section 25(O)
High Courts02 Feb 2003Dismissed
Naya Bazar Dukandar Sangh and Others Vs Ranchi Regional Development Authority and Another
Jharkhand High Court · (2003) 2 JCR 1
High Courts31 Jan 2003Allowed
Baikunth Mahto and Others Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2003) CriLJ 2135
Penal Code, 1860 (IPC) — Section 149, 300
High Courts31 Jan 2003
Ramdeo Oraon Vs Sri Ruplal Manjhi and Another
Jharkhand High Court · (2003) CriLJ 2771 : (2003) 4 JCR 363 : (2006) 2 JLJR 243
Contempt of Courts Act, 1971 — Section 12, 2
High Courts31 Jan 2003Allowed
Boka Pahariya Vs Mangal Munda
Jharkhand High Court · (2003) 2 JCR 573
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts31 Jan 2003Dismissed
Alok Coal Agencies Ltd. Vs Indian Colour Sheets Ltd. and Another
Jharkhand High Court · (2003) 2 JCR 69 : (2003) 51 BLJR 517 : (2003) 46 SCL 216
Companies Act, 1956 — Section 433, 434, 439, 450
High Courts31 Jan 2003
Sharda Construction Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 67 : (2003) 2 BC 547 : (2003) 2 JCR 67
Constitution of India, 1950 — Article 226
High Courts31 Jan 2003Allowed
Sanatan Diggi Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2003) 2 Crimes 276 : (2003) 1 JCR 643
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 2003
State of Jharkhand Vs Saiyad Rizwan
Jharkhand High Court · (2003) CriLJ 2098 : (2003) 1 CurCriR 399 : (2003) 2 JCR 235 : (2003) 2 JLJR 21
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 201, 302, 34, 380, 411
High Courts31 Jan 2003
Awash Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 1 JCR 192
Bihar Minor Mineral Concession Rules, 1972 — Rule 40(10)
High Courts31 Jan 2003Allowed
Arun Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 2 DMC 412 : (2003) 2 JCR 521
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 482
High Courts31 Jan 2003
Kapil Muni Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 64
High Courts31 Jan 2003
Ajit Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 JCR 143
High Courts30 Jan 2003
Smt. Shyama Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 49