High Courts28 Feb 2003
Mohammad Nazibullah Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 159
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,378 of 1,479
High Courts28 Feb 2003Dismissed
Sunil Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 155
Constitution of India, 1950 — Article 226
High Courts28 Feb 2003
Md. Ishaque Mian Vs State of Jharkhand and Others
Jharkhand High Court · (2004) CriLJ 343 : (2004) AIR Jhar HCR 19 : (2003) 2 Crimes 243 : 2003 DMC 2 99 : (2003) 2 JCR 165 : (2003) 2 JLJR 530
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 397Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts28 Feb 2003
Smt. Sushila Upadhyay Vs B.S.E.B. and Others
Jharkhand High Court · (2003) 3 JCR 73
High Courts27 Feb 2003Dismissed
Central Coalfields Ltd. and Others Vs Smt. Usha Sharma
Jharkhand High Court · (2004) 1 JCR 256
Arbitration Act, 1940 — Section 14(2), 20, 30, 33, 39(6)
High Courts27 Feb 2003
Jagat Nath Mukherjee and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 217
Constitution of India, 1950 — Article 21
High Courts27 Feb 2003
Rewa Nayak etc. etc. and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 4 JCR 362
High Courts26 Feb 2003
Amrit Mahato Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2003) 2 JCR 510
Constitution of India, 1950 — Article 226
High Courts26 Feb 2003Allowed
Ram Sagar Singh Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 156
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(1)Constitution of India, 1950 — Article 226
High Courts26 Feb 2003
Jay Krishna Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 51 BLJR 726 : (2003) 2 JCR 168
High Courts26 Feb 2003Dismissed
Md. Khalil Ansari Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2003) 3 JCR 503
Constitution of India, 1950 — Article 226
High Courts26 Feb 2003Allowed
Smt. Lily Dorothy Topno Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 416
High Courts26 Feb 2003Dismissed
Ramnath Sao alias Ramnath Sahu and Others Vs Goberdhan Sao and Others
Jharkhand High Court · (2003) 51 BLJR 749
Hindu Succession Act, 1956 — Section 15, 16, 6
High Courts26 Feb 2003Dismissed
Employers in relation to the Management of Kessurgarh Colliery of B.C.C.L. Vs Presiding Officer and Another
Jharkhand High Court · (2003) 2 JCR 159
Constitution of India, 1950 — Article 226
High Courts25 Feb 2003Allowed
Anirudh Chatterjee and Another, Navneet Kumar and Others, Samir Saurabh and Others, Manish Vijay and Others, Vivek Vishal, Deepak Kumar and Others and Satyendra Kumar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 176
Constitution of India, 1950 — Article 226
High Courts25 Feb 2003Dismissed
Sachindra Kumar Ojha and Others Vs Chairmen, Steel Authority of India Ltd. and Others
Jharkhand High Court · (2003) 3 JCR 574
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Constitution of India, 1950 — Article 226
High Courts25 Feb 2003Allowed
Seo Shankar Chaudhary and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 79
Constitution of India, 1950 — Article 226
High Courts25 Feb 2003
Ramlal Ramani Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 LLJ 540 : (2003) 2 JCR 523
Constitution of India, 1950 — Article 226
High Courts25 Feb 2003Dismissed
Ajay Kumar Agarwal and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2003) CriLJ 3088 : (2003) AIR Jhar HCR 863 : (2003) 4 AllCriLR 10 : (2003) 2 BankCas 517 : (2003) 2 Crimes 226 : (2003) 2 JCR 178 : (2003) 2 JLJR 368 : (2003) 2 ALT(Cri) 4 : (2003) 2 BC 517 : (2003) 4 RCR(Criminal) 286
Criminal Procedure Code, 1973 (CrPC) — Section 249, 256, 256(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 9Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts24 Feb 2003
T.N. Mukherjee etc. Vs Delhi Public School and Others etc. Sanjay Kumar Jha Vs Chairman, CBSE and Another
Jharkhand High Court · (2003) 2 JCR 423