COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 1,360 of 1,479

High Courts18 Jun 2003Allowed

DLF Power Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · AIR 2004 Jhar 85 : (2004) AIR Jhar HCR 422 : (2003) 10 AllIndCas 445 : (2003) 3 JCR 363

Air (Prevention and Control of Pollution) Act, 1981 — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 27

High Courts18 Jun 2003

Mithilesh Kumar and Others Vs S. Manoharan and Others

Jharkhand High Court · (2003) 2 BLJR 1458

High Courts18 Jun 2003Allowed

Employees in Relation to the Management of Katras Project Area of BCCL Vs The Presiding Officer and Others

Jharkhand High Court · (2003) 4 LLJ 54 : (2003) 3 JCR 773 : (2004) 1 LLJ 534

Industrial Disputes Act, 1947 — Section 10

High Courts18 Jun 2003

Manish Kumar Vs Union of India (UOI) and Others

Jharkhand High Court · (2004) 2 JCR 372

Constitution of India, 1950 — Article 226

High Courts18 Jun 2003Dismissed

Suraj Bhuiyan @ Lakar Bhuiyan Vs State of Jharkhand

Jharkhand High Court · (2003) 2 BLJR 1644

Penal Code, 1860 (IPC) — Section 302, 34

High Courts17 Jun 2003Allowed

Israil Mian @ Israil Ansari Vs State of Bihar

Jharkhand High Court · (2004) CriLJ 1499 : (2003) 4 JCR 653 : (2003) 3 JLJR 255

Criminal Procedure Code, 1973 (CrPC) — Section 340, 344, 351

High Courts17 Jun 2003Allowed

Dhananjay Mishra and Vijay Kumar Mishra Vs State of Jharkhand and Others

Jharkhand High Court · (2003) 4 JCR 484

Constitution of India, 1950 — Article 226

High Courts17 Jun 2003Allowed

A.K. Roy Vs State of Jharkhand and Others

Jharkhand High Court · (2003) 4 JCR 471

Constitution of India, 1950 — Article 226

High Courts17 Jun 2003

Sister Augustina and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 3 JCR 287

High Courts17 Jun 2003

Smt. Kamla Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2003) 3 JCR 167

High Courts16 Jun 2003Dismissed

Braj Bihari Singh Vs Bihar State Co-operative Land Development Bank Sammitee and Others

Jharkhand High Court · (2004) 1 JCR 258

High Courts16 Jun 2003Dismissed

Girdhari Sah and Others, Gadadhar Mandal and Abdur Rahman and Another Vs State of Bihar (Now Jharkhand) and Others

Jharkhand High Court · (2003) 2 BLJR 1527 : (2003) 3 JCR 465

High Courts16 Jun 2003Allowed

Emlen Henry and Another Vs State of Bihar

Jharkhand High Court · (2004) 1 DMC 227 : (2003) 3 JCR 249

Penal Code, 1860 (IPC) — Section 324, 34

High Courts16 Jun 2003Allowed

Anup Kumar Agrawal Vs State of Jharkhand

Jharkhand High Court · (2003) 2 BLJR 1389 : (2003) 3 JCR 210

Criminal Procedure Code, 1973 (CrPC) — Section 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 4(1)Penal Code, 1860 (IPC) — Section 379

High Courts16 Jun 2003Dismissed

Anjani Mishra and Another Vs State of Jharkhand and Another

Jharkhand High Court · (2004) 1 DMC 531 : (2003) 3 JCR 207

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 5Penal Code, 1860 (IPC) — Section 323, 498A

High Courts16 Jun 2003Allowed

Blue Star Ltd. Vs Presiding Officer, Labour Court and Others

Jharkhand High Court · (2003) 3 JCR 632

Constitution of India, 1950 — Article 226

High Courts16 Jun 2003Dismissed

Rohit Ram and Another Vs State of Bihar

Jharkhand High Court · (2003) 2 BLJR 1347

Penal Code, 1860 (IPC) — Section 323, 366A

High Courts16 Jun 2003Dismissed

Gyrasi Devi Vs Union of India (UOI) and Others

Jharkhand High Court · (2003) 3 JCR 228

Telegraph Rules, 1951 — Rule 416(2)

High Courts16 Jun 2003

Rajendra Prasad Paul @ Rajendra Pal Vs State of Jharkhand and Another

Jharkhand High Court · (2004) 1 Crimes 116 : (2004) 1 DMC 344 : (2003) 3 JCR 223

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 125(5)Family Courts Act, 1984 — Section 19(4)

High Courts16 Jun 2003Dismissed

Md. Kasim Ansari and Another Vs State of Bihar and Others

Jharkhand High Court · (2003) 3 JCR 222

Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 401