COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 1,336 of 1,479

High Courts04 Nov 2003Dismissed

Budhu Munda and Others Vs State of Bihar

Jharkhand High Court · (2004) 1 JCJR 25 : (2004) CriLJ 549 : (2004) AIR Jhar HCR 225 : (2005) 4 JLJR 493 : (2005) 3 JCR 74 : (2004) CriLJ 549 : (2005) 3 JCR 74

Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300
High Courts15 Oct 2003Allowed

Ram Kumar Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2004) 2 LandLR 700 : AIR 2004 Jhar 38 : (2004) AIR Jhar HCR 140 : (2004) 17 AllIndCas 476 : (2003) 1 JCR 104 : (2003) 2 JLJR 616 : (2004) 1 CCC 512

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 68