COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 1,330 of 1,479

High Courts22 Dec 2003Dismissed

Gagan Thakur Vs State of Jharkhand and Others

Jharkhand High Court · (2004) CriLJ 1910 : (2004) AIR Jhar HCR 1104 : (2004) 1 BLJR 415 : (2004) 3 RecCriR 198 : (2004) 2 CurCriR 43 : (2004) 3 RCR(Criminal) 198

Criminal Procedure Code, 1973 (CrPC) — Section 209