High Courts22 Jun 2004Dismissed
The State of Bihar Vs Ramcharitar Mahto
Jharkhand High Court · (2004) 2 BLJR 1486 : (2004) 4 JCR 389
Land Acquisition Act, 1894 — Section 18, 4
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,304 of 1,479
High Courts22 Jun 2004
Kiriti Dutta Vs State of Bihar and Others
Jharkhand High Court · (2004) 4 JCR 390
Constitution of India, 1950 — Article 226
High Courts22 Jun 2004Dismissed
Bhola Prasad Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 395
Constitution of India, 1950 — Article 226
High Courts22 Jun 2004Allowed
Arun Kumar Modi Vs Dilip Bhagat and Others
Jharkhand High Court · (2004) 3 JCR 406
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts22 Jun 2004Allowed
Jageshwar Gope and Others Vs Jumini Devi and Others
Jharkhand High Court · (2004) 3 JCR 581
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts22 Jun 2004
Lok Nath Yadav and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2004) 4 JCR 400
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 9(2)Constitution of India, 1950 — Article 226
High Courts22 Jun 2004Dismissed
Ishwari Singh @ Ishwari Prasad Singh Vs Shyam Sundar Prasad and Others
Jharkhand High Court · (2004) 3 JCR 539
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11A
High Courts22 Jun 2004Dismissed
Bhutka Rabidas Vs Saraswati Devi
Jharkhand High Court · (2004) 3 JCR 615
Civil Procedure Code, 1908 (CPC) — Section 100, 103
High Courts22 Jun 2004Dismissed
Md. Uddin @ Mohammadin and Others Vs Asibun Nissa and Others
Jharkhand High Court · AIR 2005 Jhar 1 : (2004) 3 JCR 553
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 118
High Courts22 Jun 2004Dismissed
Smt. Veena Verma (Bhushan) and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 375
High Courts22 Jun 2004
Smt. Pramila Mukherjee Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 379
Constitution of India, 1950 — Article 226
High Courts22 Jun 2004Allowed
Makhan Lal Harnarain and Others Vs Karamchand Thaper and Bros. Pvt. Ltd. and Others
Jharkhand High Court · AIR 2004 Jhar 143 : (2004) AIR Jhar HCR 2354 : (2004) 4 JCR 626
Civil Procedure Code, 1908 (CPC) — Section 11, 9Coking Coal Mines (Nationalisation) Act, 1972 — Section 23, 24, 4Contract Act, 1872 — Section 130, 131, 132, 133, 134
High Courts22 Jun 2004Allowed
Gaya Mahto Vs Lila Devi and Others
Jharkhand High Court · (2004) 2 BLJR 1536 : (2004) 3 JCR 624
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts21 Jun 2004Allowed
Kusum Devi, etc. Vs State of Bihar and Others
Jharkhand High Court · (2004) 3 JCR 343
Chotanagpur Tenancy Act, 1908 — Section 230, 49, 49(5), 71ALimitation Act, 1963 — Section 22, 3
High Courts21 Jun 2004Dismissed
Awanish Kumar Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 383
Constitution of India, 1950 — Article 226
High Courts21 Jun 2004Allowed
Ajay Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 399
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)
High Courts21 Jun 2004Allowed
Ranchi Cinema Employees Union Vs Presiding Officer, Industrial Tribunal and Others
Jharkhand High Court · (2004) 4 JCR 401
Constitution of India, 1950 — Article 226
High Courts21 Jun 2004Dismissed
Ravi Gopal Singh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2004) 2 JCJR 68 : (2004) CriLJ 4769 : (2004) AIR Jhar HCR 2744
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482
High Courts21 Jun 2004Dismissed
Hindalco Industries Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 380
Constitution of India, 1950 — Article 226Forest (Conservation) Act, 1980 — Section 2
High Courts21 Jun 2004
Bimalendra Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 3 JCR 394