High Courts11 Aug 2004
Sunil Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 JCR 93
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,297 of 1,479
High Courts11 Aug 2004Dismissed
Manohar Singh Neech (Tak) Vs The Regional Labour Commissioner (Central) Dhanbad-cum-Appellate Authority and Others
Jharkhand High Court · (2004) 4 JCR 320
Payment of Gratuity Act, 1972 — Section 4(6)
High Courts11 Aug 2004Dismissed
Satya Prakash Mishra Vs The Central Coalfields Ltd. and Others
Jharkhand High Court · (2004) 4 JCR 272
High Courts10 Aug 2004
Haripada Sarkar Vs State of Jharkhand and Another
Jharkhand High Court · (2004) 2 BLJR 1655
High Courts10 Aug 2004Allowed
G.P. Pandey and Another Vs Union of India (UOI)
Jharkhand High Court · (2005) 275 ITR 212 : (2004) 4 JCR 274
Criminal Procedure Code, 1973 (CrPC) — Section 205Income Tax Act, 1961 — Section 270B, 278B
High Courts10 Aug 2004
G.P. Pandey Vs Union of India
Jharkhand High Court · (2006) 151 TAXMAN 79
Criminal Procedure Code, 1973 (CrPC) — Section 205, 251, 317, 397, 401Income Tax Act, 1961 — Section 276B, 278BPenal Code, 1860 (IPC) — Section 409
High Courts10 Aug 2004
Mongli Soren Vs Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2004) 4 JCR 416
High Courts10 Aug 2004Allowed
Jharia Oraon Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2004) 3 BLJR 1735 : (2004) 4 JCR 216
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 2004
Nalini Kant Jha Vs State of Bihar and Others
Jharkhand High Court · (2004) CriLJ 4770 : (2004) AIR Jhar HCR 2888 : (2004) 4 JCR 524
Contempt of Courts Act, 1971 — Section 20
High Courts09 Aug 2004
Kalindri Devi and Others Vs Saro Devi and Others
Jharkhand High Court · (2004) 4 JCR 152
High Courts06 Aug 2004
Victor Mining Industries Vs The State of Jharkhand and Others
Jharkhand High Court · (2005) 1 JCR 538
Criminal Procedure Code, 1973 (CrPC) — Section 133, 136, 138
High Courts06 Aug 2004Dismissed
Nand Gopal Choubey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 4 JCR 86
High Courts06 Aug 2004Allowed
Satendra Kumar Singh Vs Devendra Pal Singh
Jharkhand High Court · (2006) ACJ 2063 : (2004) 4 JCR 402
Bihar Motor Vehicles Rules, 1992 — Rule 20Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts06 Aug 2004
Tarkeshwar Nath Katariyar Vs State of Jharkhand and Another
Jharkhand High Court · (2004) 4 JCR 57
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Aug 2004Dismissed
Mukul Kumar Sinha Vs Kashi Nath Keshri
Jharkhand High Court · (2004) 3 BLJR 1753 : (2004) 4 JCR 793
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 116
High Courts05 Aug 2004Dismissed
Purna Chandra Gaur Vs Luthi Gaur
Jharkhand High Court · AIR 2006 Jhar 107 : (2004) 4 JLJR 251 : (2005) 2 CivLJ 81 : (2006) 2 AIRJharR 608 : (2004) 4 JCR 405
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Aug 2004
Rajendra Prasad Gupta Vs State of Jharkhand, State Electricity Board and Others
Jharkhand High Court · (2004) 4 JCR 685b
High Courts05 Aug 2004Dismissed
Bijay Kumar Jaiswal Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 4 JCR 687
Constitution of India, 1950 — Article 226
High Courts05 Aug 2004Dismissed
Harendra Prasad Gond Vs Union of India (UOI) and Others
Jharkhand High Court · (2004) 4 JCR 689
Constitution of India, 1950 — Article 226
High Courts05 Aug 2004Dismissed
Ram Chandra Das and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2005) 1 DMC 598
Criminal Procedure Code, 1973 (CrPC) — Section 311, 320, 320(1), 320(2), 320(9)Penal Code, 1860 (IPC) — Section 306, 307, 324, 325, 326