High Courts18 Feb 2005Allowed
Ruplal Mahto Vs Smt. Pyasi Devi and Another
Jharkhand High Court · (2005) 2 BLJR 963 : (2005) 2 DMC 138 : (2005) 2 JCR 254 : (2005) 3 RCR(Civil) 137
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,275 of 1,479
High Courts18 Feb 2005
Pawan Biscuits Corporation Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 2 JCR 122
Constitution of India, 1950 — Article 226
High Courts18 Feb 2005Dismissed
Ashok Madhav Karkhedkar Vs State of Jharkhand
Jharkhand High Court · (2005) 1 BLJR 693
High Courts17 Feb 2005
Lakshmi Narayan Prajapati Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 243
High Courts17 Feb 2005Dismissed
Lalmani Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 1 BLJR 572 : (2005) 3 JCR 473
Criminal Procedure Code, 1973 (CrPC) — Section 301, 319, 391, 397, 401Penal Code, 1860 (IPC) — Section 120A, 201, 302, 34
High Courts17 Feb 2005
Md. Sirajuddin Ansari Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2005) 2 JCR 335a
High Courts17 Feb 2005Allowed
Mosmat Chandrawati Devi (Deceased) and Others Vs Neelkanth Barnwal
Jharkhand High Court · AIR 2005 Jhar 104 : (2005) 1 BLJR 735
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts17 Feb 2005
Smt. Usha Devi Vs Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2005) 2 JCR 357a
High Courts17 Feb 2005Allowed
Md. Darul Islam Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 2 JCR 358
High Courts17 Feb 2005
Kaushalya Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 356
High Courts17 Feb 2005
Nalini Kanta Gope Vs State of Bihar State of Bihar Vs Nalini Kanta Gope
Jharkhand High Court · (2005) 2 JCR 265
High Courts16 Feb 2005Dismissed
Smt. Paru Bala Mahatain and Another Vs Smt. Bijubala Mahatain and Others
Jharkhand High Court · (2006) 2 DMC 24 : (2005) 3 JCR 232
Hindu Marriage Act, 1955 — Section 4, 5, 6Hindu Succession Act, 1956 — Section 10, 10(1), 12(2)Hindu Succession Rules, 1956 — Rule 1
High Courts16 Feb 2005Dismissed
Sarfuddin Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 332a
High Courts16 Feb 2005
Rama Shankar Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 2 JCR 331
High Courts16 Feb 2005Dismissed
Rameshwar Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 106 FLR 140 : (2005) 2 JCR 198
Constitution of India, 1950 — Article 226
High Courts16 Feb 2005
Sukhdeo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 324
High Courts16 Feb 2005
Elwari Kamin @ Elwari Devi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2005) 2 JCR 326a
High Courts16 Feb 2005
Faldeo Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 2 JCR 337a
High Courts16 Feb 2005
Ranglal Sah Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 2 JCR 335
High Courts16 Feb 2005Dismissed
Bacho Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 334