High Courts08 Apr 2005Allowed
Sri Narayan Das Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 106 FLR 724 : (2005) 3 JCR 82
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 1,270 of 1,479
High Courts08 Apr 2005Allowed
Ram Kumari Devi Vs Bhagirath Mal Tibriwal and Others
Jharkhand High Court · (2007) 1 JCR 322
High Courts08 Apr 2005Allowed
Sourya Metals Ltd. Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 2 JCR 437
High Courts06 Apr 2005Dismissed
The Indian Iron and Steel Co. Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 2 JCR 433a
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)
High Courts06 Apr 2005
Hussaini Mahto and Others Vs Hulash Mahto and Others
Jharkhand High Court · AIR 2006 Jhar 87 : (2006) 2 JLJR 114 : (2006) 2 JCR 330 : (2006) 43 AllIndCaS 871 : (2006) 2 AIRJharR 454
Evidence Act, 1872 — Section 74, 74(2), 77
High Courts05 Apr 2005
Indian Steel and Wire Products Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 3 JCR 116
Bihar Finance Act, 1981 — Section 13(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts05 Apr 2005Dismissed
Gayasuddin @ Gayasuddin Mian @ Gayasudding Ansari and Another Vs State of Jharkhand
Jharkhand High Court · (2005) CriLJ 4230 : (2006) 1 RCR(Criminal) 360 : (2005) 2 BLJR 851 : (2005) 3 JCR 501
Arms Act, 1959 — Section 25(1), 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 395, 397, 399, 402
High Courts04 Apr 2005Dismissed
Dr. R. Yadav Vs State of Jharkhand
Jharkhand High Court · (2005) CriLJ 3669
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 109, 120B, 201, 409, 420Prevention of Corruption Act, 1988 — Section 12, 13(2)
High Courts04 Apr 2005
Damodar Valley Corporation Vs State of Bihar and Others
Jharkhand High Court · (2005) 3 LLJ 842 : (2005) 3 JCR 117
High Courts04 Apr 2005Allowed
Lalita Kumari and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 435
High Courts01 Apr 2005
Amresh Pathak Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 4 Crimes 446 : (2006) 4 JCR 126
Bihar Service Code, 1952 — Rule 243
High Courts01 Apr 2005Allowed
Krishna Kumar Jha and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 283
High Courts01 Apr 2005Allowed
Kurban Ansari Vs Rajendra Institute of Medical Sciences (RIMS) and Others
Jharkhand High Court · (2005) 2 JCR 434a
High Courts31 Mar 2005Allowed
Chandra Shekhar Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 322
National Council for Teacher Education Act, 1993 — Section 14(1), 16
High Courts31 Mar 2005
Subrata Kumar Ghosh and Others Vs State of Jharkhand
Jharkhand High Court · (2005) 2 JCR 318
National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(3), 14(4), 15
High Courts31 Mar 2005Dismissed
Dipak Kumar Mandal and Others Vs Jharkhand Public Service Commission and Others
Jharkhand High Court · (2005) 2 JCR 292
Jharkhand Government Secondary School (Condition of Service) Rules, 2004 — Rule 4(3), 4(3)(KA)Jharkhand Non-Government Secondary School (Management and Control, Take Over) Act, 2002 — Section 9(1)
High Courts31 Mar 2005Dismissed
Sindhu Sahay Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 2 JCR 289
High Courts30 Mar 2005Dismissed
Dilip Kumar Gupta and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 BLJR 1059 : (2005) 2 JCR 293
Bihar State Universities Act, 1976 — Section 3Constitution of India, 1950 — Article 226Hindi Sahitya Sammelan Act, 1962 — Section 6
High Courts30 Mar 2005Dismissed
Dinesh Lal Das Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2005) 2 BLJR 878 : (2005) 2 JCR 285
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16, 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15
High Courts30 Mar 2005Dismissed
Wing Commander Narinder Nath Agarwal Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 JCR 281