High Courts09 May 2006
Rameshwar Prasad and Others Vs Bharat Refractories Ltd. and Others
Jharkhand High Court · (2006) 3 JCR 511
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,225 of 1,479
High Courts08 May 2006Allowed
Niraj Kumar Singh Vs National Institute of Technology and Others
Jharkhand High Court · (2006) 3 JCR 37
High Courts08 May 2006Allowed
Swayambar Singh Munda and Others Vs The State of Jharkhand
Jharkhand High Court · (2007) 49 AllIndCas 378 : (2006) CriLJ 4199 : (2006) 4 EastCriC 325 : (2006) 2 AIRJharR 70
Penal Code, 1860 (IPC) — Section 366A
High Courts08 May 2006Allowed
Nandipati Das Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2006) 111 FLR 378 : (2006) 3 JCR 268
Bihar Pension Rules, 1950 — Rule 43
High Courts08 May 2006Allowed
Raj Kumar and Brothers, Bermo Vs Hindustan Steel Works Construction Limited, Ranchi
Jharkhand High Court · AIR 2007 Jhar 7 : (2006) 4 JCR 462
Civil Procedure Code, 1908 (CPC) — Section 39, 40, 42
High Courts05 May 2006Allowed
Hari Shankar Singh @ Hari Kishore Singh Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) CriLJ 4503 : (2007) 1 Crimes 458 : (2006) 3 JLJR 574 : (2006) 3 JCR 74 : (2006) 3 AIRJharR 374
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 395
High Courts05 May 2006
Citizen's Cause Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2007 Jhar 15 : (2006) 3 JCR 18
High Courts05 May 2006Dismissed
Om Prakash Gupta Vs Smt. Munni Devi
Jharkhand High Court · (2006) 3 JCR 454
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8)
High Courts05 May 2006Dismissed
Harishchandra Prasad Mani, Monika Mani, Abhishek Mani and Sharda Sinha Vs The State of Jharkhand and Suresh Chandra Sinha
Jharkhand High Court · (2006) 05 JH CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 328
High Courts04 May 2006Allowed
Rajendra Mistri Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2006) 110 FLR 1181 : (2006) 3 JCR 305
Mines Act, 1957 — Section 48
High Courts04 May 2006Allowed
Manoj Kumar Vs State of Jharkhand
Jharkhand High Court · (2006) 4 JCR 460
Criminal Procedure Code, 1973 (CrPC) — Section 368(2), 468, 468(2), 482Penal Code, 1860 (IPC) — Section 406
High Courts04 May 2006Dismissed
Patwari Tudu Vs The State of Bihar
Jharkhand High Court · (2006) 05 JH CK 0083
Penal Code, 1860 (IPC) — Section 376
High Courts04 May 2006
Punam Arya Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 3922 : (2006) 3 JLJR 556 : (2006) 3 JCR 276 : (2006) 3 CurCriR 529 : (2006) 45 AllIndCas 784 : (2006) 2 AIRJharR 703
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 439Penal Code, 1860 (IPC) — Section 120B, 379, 407, 409
High Courts04 May 2006
Smt. Meena Devi and Others Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 3 JCR 57
High Courts04 May 2006Allowed
Shiv Shankar Jha Vs Jharkhand Public Service Commission and Others
Jharkhand High Court · (2006) 3 JCR 139
Constitution of India, 1950 — Article 16
High Courts04 May 2006Allowed
Anil Yadav and Others Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2006) 05 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts04 May 2006Allowed
Sujeet Kumar Sah Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 JCR 337
Constitution of India, 1950 — Article 309
High Courts03 May 2006Allowed
Radha Krishna Agrawal Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 1116 : (2007) 2 JCR 254
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 3(2), Order 9 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts03 May 2006Allowed
Binod Kumar Gaur Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 4 JCR 59
High Courts03 May 2006Dismissed
Shyamal Kumar Ghosal Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 484
Penal Code, 1860 (IPC) — Section 409, 419, 420