COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 1,209 of 1,479

High Courts08 Aug 2006Allowed

The Jharkhand Rajya Bhu-Map and Bandobast Arajpatrit Karmchari Sangh (Jharkhand State Survey and Settlement Non-Gazetted Employees Association) Vs The State of Jharkhand and Others

Jharkhand High Court · (2006) 4 JCR 553

Constitution of India, 1950 — Article 14, 16, 39

High Courts08 Aug 2006Allowed

Mahesh Kumar Sanwaria Vs State of Jharkhand and Another

Jharkhand High Court · (2007) 1 JCR 504

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 415, 417, 420

High Courts08 Aug 2006

Bishunath Nandi Vs State of Bihar and Others

Jharkhand High Court · (2006) 4 JCR 571

High Courts08 Aug 2006Allowed

Pasupati Chaudhary Vs State of Jharkhand and Others

Jharkhand High Court · (2007) 1 JCR 123

High Courts07 Aug 2006Allowed

Vaishali Kshetriya Gramin Bank Vs Union of India (UOI) and Others

Jharkhand High Court · (2007) 1 JCR 151

Industrial Disputes Act, 1947 — Section 25F

High Courts07 Aug 2006Dismissed

Shekhar Bhushan Nag Vs State of Bihar (Now Jharkhand) and Others

Jharkhand High Court · AIR 2007 Jhar 18 : (2006) 4 JCR 430

Central Motor Vehicles Rules, 1989 — Rule 115, 115(7), 52, 52(1), 52(2)Motor Vehicles Act, 1988 — Section 39, 56, 56(1), 56(2), 56(4)

High Courts07 Aug 2006Dismissed

Lorry Broker Union Association Vs State of Bihar (Now Jharkhand) and Others

Jharkhand High Court · (2006) 4 JCR 507a

Motor Vehicles Act, 1988 — Section 93

High Courts07 Aug 2006

Ratan Mahato and Others Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2007) 2 JCR 33

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A

High Courts07 Aug 2006Dismissed

Bhagirath Rawani and Another Vs The State of Jharkhand

Jharkhand High Court · (2006) CriminalCC 463

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34

High Courts07 Aug 2006Dismissed

Shib Nath Mahto Vs State of Bihar (Now Jharkhand) and Others

Jharkhand High Court · (2006) 4 JCR 576

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts05 Aug 2006Dismissed

Nagarjuna Construction Company Vs The State of Jharkhand and Others

Jharkhand High Court · (2007) 2 CTLJ 25 : (2006) 4 JCR 577

Constitution of India, 1950 — Article 226

High Courts05 Aug 2006Dismissed

Surendra Jha Vs The State of Jharkhand and Others

Jharkhand High Court · (2006) 4 JCR 330

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 18Constitution of India, 1950 — Article 12, 226, 227, 30(1), 32

High Courts05 Aug 2006

Bhim Sen Sulanki and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2006) 4 JCR 190

Civil Services (Classification, Control and Appeal) Rules — Rule 14, 49, 55, 55A

High Courts03 Aug 2006

Anil Prasad Vs The Chairman, Bank of India and Others

Jharkhand High Court · (2007) 1 JCR 258

Constitution of India, 1950 — Article 21, 309Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13

High Courts03 Aug 2006Dismissed

Birendra Singh Vs State of Jharkhand and Another

Jharkhand High Court · (2007) 1 AIRJharR 109 : (2007) CriLJ 1053

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 34, 406, 420, 467, 468

High Courts03 Aug 2006

Bimla Prasad Ojha Vs Jharkhand State Housing Board and Others

Jharkhand High Court · (2007) 1 JCR 251

High Courts03 Aug 2006Allowed

Liquor King and Mount Shivalik Brewaries Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2006) 4 JCR 343

High Courts03 Aug 2006Allowed

Falguni @ Anirudh Pradhan and Others Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2007) 1 EastCric 317 : (2007) CriLJ 451 : (2006) 4 JCR 231 : (2006) 3 AIRJharR 481

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 313, 34, 493, 498A

High Courts02 Aug 2006

Sakhi Chand Singh Vs Bihar State Road Transport Corporation and Others

Jharkhand High Court · (2006) 4 JCR 401

Industrial Disputes Act, 1947 — Section 10(1)

High Courts02 Aug 2006Allowed

Ashok Kumar Nahar Vs State of Bihar and Others

Jharkhand High Court · (2006) 4 JCR 433

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 17A(2), 3