High Courts26 Sept 2006Dismissed
Nathu Ram and Krishna Deo Prasad Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2007) 3 JCR 530
Bihar Home Guards Act, 1947 — Section 3, 8
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,201 of 1,479
High Courts26 Sept 2006Dismissed
Ramdhan Pathak Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2007) 1 JCR 277
High Courts26 Sept 2006Dismissed
Gunadhar Yadav Vs The State of Bihar
Jharkhand High Court · (2007) 1 JCR 560
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts25 Sept 2006Dismissed
Unit Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 2 LLJ 641 : (2007) 1 JCR 194
Trade Unions Act, 1926 — Section 28, 8
High Courts25 Sept 2006
Meena Kumari Rai Vs State of Jharkhand
Jharkhand High Court · (2007) 3 JCR 516
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 353, 406, 409, 420, 504
High Courts25 Sept 2006
Ambika Engineering Works Vs The Chairman, Jharkhand State Electricity Board and Others
Jharkhand High Court · (2007) 3 JCR 518
Electricity Act, 2003 — Section 126, 135
High Courts21 Sept 2006Dismissed
Chonhati Panna, (Miss) Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 141
High Courts20 Sept 2006
Pakku Marandi Vs Miru Hembrom @ Tok Hembrom and Others
Jharkhand High Court · (2007) 3 JCR 112
High Courts20 Sept 2006Dismissed
Falo Mandal and Another, Panchanand Mandal @ Pancha Mandal and Another and Falo Mandal Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 40
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B, 34
High Courts20 Sept 2006
Umesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 1 BLJR 389 : (2007) 1 JCR 81
Bihar Reorganisation Act, 2000 — Section 72, 74
High Courts20 Sept 2006
Madan Gopal Prasad and Another Vs State of Bihar and Others
Jharkhand High Court · (2007) 2 JCR 171
High Courts20 Sept 2006Allowed
Arvind Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 138
High Courts20 Sept 2006Allowed
Madan Prakash and Others Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2007 Jhar 63
High Courts20 Sept 2006Dismissed
Ghasiram Kaibarto Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 60
Penal Code, 1860 (IPC) — Section 302
High Courts19 Sept 2006
Vishwajeet Kumar Verma and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 3 JCR 514
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts18 Sept 2006Dismissed
National Insurance Co. Ltd. Vs Chanda Mahato and Another
Jharkhand High Court · (2007) 2 ACC 449 : (2007) 1 JCR 24
High Courts18 Sept 2006
Krishna Bhuiya Vs State of Jharkhand
Jharkhand High Court · (2007) 1 JCR 62
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts18 Sept 2006Dismissed
Adalat Sahish Vs Andhi Devi and Another
Jharkhand High Court · (2007) 1 DMC 24 : (2007) 1 JCR 487
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts18 Sept 2006Dismissed
Sitaram Akinchan Vs Rajesh Sharma and Another
Jharkhand High Court · (2007) ACJ 1639 : (2007) 1 JCR 607
Motor Vehicles Act, 1988 — Section 140
High Courts18 Sept 2006Dismissed
Anand Mahato @ Parsuram Mahato Vs State of Jharkhand
Jharkhand High Court · (2007) CriLJ 657 : (2006) 4 JLJR 581 : (2006) 4 JCR 314 : (2006) 3 AIRJharR 703
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A