High Courts13 Mar 2007Dismissed
State of Bihar (Now Jharkhand) Vs Somra Ahir and Another
Jharkhand High Court · (2007) 3 JCR 259
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 307, 326
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,185 of 1,479
High Courts13 Mar 2007
Gulab Chand Mahto and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2008) 1 DMC 455 : (2007) 4 JCR 395
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 34
High Courts13 Mar 2007
Meri Elisia Lakra Vs The Principal Accountant General and Others Selestina Khalkho and Salomi Hembrom Vs The Accountant General (A and E) and Others Banwari Lal Vs Rajendra Institute of Medical Science and Others
Jharkhand High Court · (2008) 1 JCR 104
High Courts13 Mar 2007Allowed
Tilak Raj Tandon, Dr. Jogindra Singh and Dr. J.P. Mukherjee Vs Basudha Coke (India) Pvt. Ltd.
Jharkhand High Court · (2007) 3 JCR 581
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11(2), 2, 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Industrial Disputes Act, 1947 — Section 18
High Courts12 Mar 2007
Shashi Shekharam Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 183
High Courts12 Mar 2007Dismissed
Dr. Leela Singh, Vinoba Bhave University and Vice Chancellor, Vinoba Bhave University Vs Ram Sharan Nishad and Others
Jharkhand High Court · (2007) 2 JCR 227
High Courts12 Mar 2007Dismissed
United India Insurance Co. Ltd. Vs Chandra Marandi and Others
Jharkhand High Court · (2007) 3 JCR 594
Motor Vehicles Act, 1988 — Section 140
High Courts11 Mar 2007Allowed
Birbal Ram Arya and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 1620
Criminal Procedure Code, 1973 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 120B, 415, 418, 420, 468
High Courts07 Mar 2007Dismissed
Arun Mahto Vs Central Coalfields Limited
Jharkhand High Court · (2007) 2 BLJR 1350 : (2007) 2 JCR 256
High Courts07 Mar 2007
State of Bihar Vs Chinibas Mahto and Another
Jharkhand High Court · (2007) 2 JCR 209
Civil Procedure Code, 1908 (CPC) — Section 89Land Acquisition Act, 1894 — Section 18, 28A
High Courts06 Mar 2007Allowed
Dr. Prakash Amrut Mody and B.K. Sharma Vs The State of Jharkhand
Jharkhand High Court · (2007) 3 EastCric 607 : AIR 2007 Jhar 974 : (2007) CriLJ 3556 : (2008) 1 Crimes 511 (2007) 2 BLJR 1305
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 317(2), 482Drugs and Cosmetics Act, 1940 — Section 17, 27Penal Code, 1860 (IPC) — Section 120B, 420, 468, 469
High Courts04 Mar 2007Allowed
New India Assurance Co. Ltd. Vs Mariam Minz and Others
Jharkhand High Court · (2008) ACJ 357 : (2007) 3 JCR 22
High Courts04 Mar 2007Dismissed
Ram Prasad Sao and Others Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 116 FLR 887
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 32
High Courts02 Mar 2007Allowed
Ramjee Singh Vs State of Jharkhand and Shyam Sundar Prasad Singh
Jharkhand High Court · (2007) 2 JLJR 235 : (2007) 2 JCR 257 : AIR 2007 Jhar 528 : (2007) 54 AllIndCas 922 : (2007) CriLJ 3079 : (2007) 2 BLJR 1284 : (2007) 2 JCR 257
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 145(1), 146Penal Code, 1860 (IPC) — Section 436
High Courts02 Mar 2007Dismissed
Steel Authority of India Ltd. Vs Md. Shamshad Ansari
Jharkhand High Court · (2008) 1 LLJ 108 : (2007) 114 FLR 285 : (2007) 2 JCR 262
Industrial Disputes Act, 1947 — Section 10, 18, 18(1), 19(2), 2
High Courts02 Mar 2007
Bharat Caterers Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 2343 : (2007) 115 FLR 827 : (2007) 4 JCR 344
Employees State Insurance Act, 1948 — Section 39, 45, 45A, 45C, 45D
High Courts02 Mar 2007
Sujeet Nishad and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 273
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts02 Mar 2007Dismissed
Girija Prasad @ Girish Prasad and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 2 JCR 240
Criminal Procedure Code, 1973 (CrPC) — Section 192, 197, 202, 482Penal Code, 1860 (IPC) — Section 323, 408, 420, 504
High Courts02 Mar 2007Dismissed
Smt. Shishu Bala Devi Vs State of Jharkhand and Rekha Devi
Jharkhand High Court · (2007) 03 JH CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 202, 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 312, 323, 34, 498A, 504
High Courts01 Mar 2007Dismissed
State of Jharkhand and Others Vs Ashok Kumar etc. and Another
Jharkhand High Court · (2007) 3 JCR 223