High Courts25 Apr 2007
Bal Sakha Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 04 JH CK 0051
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,178 of 1,479
High Courts25 Apr 2007
The National Insurance Company Limited, Sakchi Branch Vs Ram Chandra Gope and Others
Jharkhand High Court · (2007) 2 AndhWR 93 : (2008) ACJ 1452 : (2007) 2 BLJR 2205 : (2007) 3 JCR 221
Motor Vehicles Act, 1988 — Section 149
High Courts25 Apr 2007Allowed
Smt. Sadhna Gupta and Sri Kanhai Lal Gupta Vs The State of Jharkhand
Jharkhand High Court · AIR 2007 Jhar 96 : (2007) 2 BLJR 1830 : (2008) 1 DMC 154 : (2007) 3 JCR 38
Hindu Marriage Act, 1955 — Section 13(1), 13B
High Courts25 Apr 2007Dismissed
Abhay Singh Surana Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 220
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts25 Apr 2007Dismissed
Rohan Mahto and Others Vs State of Bihar and Others
Jharkhand High Court · (2007) 4 JCR 52
Bihar Private Forests Act, 1946 — Section 14, 21
High Courts24 Apr 2007Allowed
Rakesh Kumar and Another Vs State of Bihar and Another
Jharkhand High Court · (2007) 4 JCR 61
Forest Act, 1927 — Section 33Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts24 Apr 2007Dismissed
Hari Ram Patar Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 3 JCR 315
Penal Code, 1860 (IPC) — Section 302, 364, 379
High Courts24 Apr 2007
The Oriental Insurance Company Ltd. Vs Kailash Ram and Others
Jharkhand High Court · (2008) ACJ 91
High Courts24 Apr 2007Allowed
State of Jharkhand and Others Vs Umesh Mehta and Others
Jharkhand High Court · (2007) 4 JCR 332
High Courts23 Apr 2007Dismissed
Suraj Oraon Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2007) 3 JCR 324
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Apr 2007Dismissed
Jitu Munda Vs State of Bihar
Jharkhand High Court · (2007) CriLJ 3097
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324
High Courts23 Apr 2007
State of Bihar Vs Chinibas Mahto and Another
Jharkhand High Court · (2007) 2 BLJR 2724
Civil Procedure Code, 1908 (CPC) — Section 89Land Acquisition Act, 1894 — Section 18, 23(2), 28A, 4, 41
High Courts20 Apr 2007
Kanti Thakur Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 1872
High Courts20 Apr 2007Dismissed
Neelawati Transport Vs New India Assurance Co. Ltd. and Others
Jharkhand High Court · (2007) 4 JCR 40
Limitation Act, 1963 — Section 14
High Courts20 Apr 2007Allowed
Sonal Diwan Vs Miss Neeta Diwan and Others
Jharkhand High Court · (2007) 4 JCR 212
Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 6
High Courts20 Apr 2007Allowed
Gama Nisha and Munna Ansari Vs Chottu Mian
Jharkhand High Court · (2007) 2 BLJR 2026
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts20 Apr 2007Dismissed
Nand Kishore Jaiswal and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 2 DMC 640 : (2007) 3 JCR 224
High Courts20 Apr 2007Dismissed
Sashi Kumar Singh Vs Union of India (UOI) and Abhishek Kumar
Jharkhand High Court · (2007) 4 JCR 217
High Courts19 Apr 2007Dismissed
Yogendra Yadav and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 204
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Apr 2007
Bokaro Roller Flour Mill Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2007) 3 JCR 369