High Courts29 Nov 2007Dismissed
Sukumar Nath Jha Vs The Presiding Officer, Labour Court and Another
Jharkhand High Court · (2008) 116 FLR 994 : (2008) 1 JCR 409
Industrial Disputes Act, 1947 — Section 10, 2
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,157 of 1,479
High Courts29 Nov 2007Dismissed
Surendra Pal Singh Vs The Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 190
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Nov 2007
Nagendra Kumar Singh, Awadh Kishore Mahto and Krishna Kumar Pal Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 2 JCR 89
High Courts29 Nov 2007Dismissed
Bijay Kumar Singh Vs Smt. Manju Devi
Jharkhand High Court · (2009) 5 RCR(Civil) 499
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts29 Nov 2007Allowed
Vijay Kishor Paul Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 90
High Courts28 Nov 2007
Kuldip Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 91
High Courts28 Nov 2007Dismissed
Vijay Kumar Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 56 BLJR 968 : (2008) 2 JCR 200
High Courts27 Nov 2007
Amulya Ratan Pramanik Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 222
High Courts27 Nov 2007Allowed
Ashok Kumar Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 94
Essential Commodities Act, 1955 — Section 7
High Courts27 Nov 2007Allowed
Binod Kumar Das and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 LLJ 692 : (2008) 117 FLR 49 : (2008) 1 JCR 601
Criminal Procedure Code, 1973 (CrPC) — Section 4, 482Factories Act, 1948 — Section 105, 87, 92, 93Penal Code, 1860 (IPC) — Section 304
High Courts27 Nov 2007Allowed
Sri B. Sri Kumar and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 116 FLR 1179 : (2008) 2 JCR 187 : (2008) 2 KarLJ 935
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Factories Act, 1948 — Section 105, 106, 8, 92
High Courts27 Nov 2007
Hara Mohan Pradhan Vs Lachu Gope and Others
Jharkhand High Court · (2008) 2 JCR 214
Limitation Act, 1963 — Section 5
High Courts27 Nov 2007Dismissed
Tufan Soren and Maha Hansda Vs State of Jharkhand
Jharkhand High Court · (2007) 11 JH CK 0007
Penal Code, 1860 (IPC) — Section 376, 458
High Courts23 Nov 2007
Bhuneshwar Oraon and Others Vs Randasi Oraon and Others
Jharkhand High Court · (2008) 2 JCR 223
High Courts23 Nov 2007Allowed
Arvind Techno Engineers Limited Vs The State of Bihar (now Jharkhand), The Secretary, Transport, The Joint Transport Commissioner and The District Transport Officer
Jharkhand High Court · (2008) 1 JCR 484
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 9ABihar Motor Vehicles Taxation Act, 1994 — Section 17Motor Vehicles Taxation Rules — Rule 19(4)
High Courts22 Nov 2007Dismissed
Deo Sharan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 575
Constitution of India, 1950 — Article 226
High Courts22 Nov 2007Dismissed
Devashish Choubey Vs Union of India (UOI) and Another
Jharkhand High Court · (2007) 11 JH CK 0042
High Courts21 Nov 2007Dismissed
Md. Shamim Vs State of Jharkhand, Kamal Sunkar Srivastava, Dinesh Paswan and Amit Pathak
Jharkhand High Court · (2008) 56 BLJR 965
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts21 Nov 2007Allowed
Balku Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1426 : (2008) 2 JCR 193
Bihar Agricultural Produce Markets Act, 1960 — Section 27, 27(1)Constitution of India, 1950 — Article 14Jharkhand Agricultural Produce Markets Rules, 2000 — Rule 129, 82
High Courts21 Nov 2007Allowed
Md. Ishtiyaque Vs State of Jharkhand
Jharkhand High Court · (2007) 11 JH CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376