High Courts16 Jul 2008Dismissed
Putul Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 538
Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,123 of 1,479
High Courts16 Jul 2008Dismissed
Ruder Narayan Mahto @ Rudra Narayan Mahato Vs The State of Jharkhand and Rishikesh Mahato
Jharkhand High Court · (2008) 4 JCR 760
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 379, 427, 504
High Courts16 Jul 2008Dismissed
Krishna Mohan Prasad Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 545
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 304, 420, 458Prevention of Corruption Act, 1988 — Section 13, 7
High Courts16 Jul 2008
Janak Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 549
High Courts16 Jul 2008Allowed
Umesh Kumar Singh Vs The State of Bihar and Others
Jharkhand High Court · (2008) 4 JCR 692
High Courts16 Jul 2008
Paresh Nath Gope and Another Vs BCCL and Others
Jharkhand High Court · (2008) 07 JH CK 0019
Penal Code, 1860 (IPC) — Section 304, 307
High Courts15 Jul 2008Dismissed
Babu Lal Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 89
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5, 6
High Courts15 Jul 2008
Yogendra Dhar Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 542
High Courts15 Jul 2008Dismissed
Smt. Sangeeta Devi and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 701
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 469
High Courts15 Jul 2008Allowed
Namo Narayan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 536
High Courts15 Jul 2008
Yasin Ansari Vs Management of Bokaro Steel Plant
Jharkhand High Court · (2008) 3 JCR 531
Industrial Disputes Act, 1947 — Section 17B
High Courts15 Jul 2008Dismissed
Ramprit Kumar and Another and Anil Kumar and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 548
High Courts15 Jul 2008Dismissed
Bharat Coking Coal Limited and Others Vs Baij Nath Mahato
Jharkhand High Court · (2008) 4 JCR 130
High Courts15 Jul 2008
Md. Anwarul Haque Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 550
High Courts14 Jul 2008Allowed
Md. Yaseen and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2009) 1 JCR 56
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 149, 420, 465
High Courts14 Jul 2008Dismissed
United India Insurance Company Ltd. Vs Hashina Khatoon and Others
Jharkhand High Court · (2008) 3 JCR 535
High Courts14 Jul 2008Dismissed
Central Coal Fields Limited and Others Vs Sugia Kamin and Another
Jharkhand High Court · (2008) 3 JCR 532
High Courts14 Jul 2008Dismissed
National Insurance Company Ltd., Lohardaga Branch Vs Anita Singh and Others
Jharkhand High Court · (2009) ACJ 2814 : (2008) 3 JCR 533
Motor Vehicles Act, 1988 — Section 146
High Courts11 Jul 2008Dismissed
Bharat Coking Coal Ltd. Vs The Regional Labour Commissioner (C) Dhanbad-cum-Appellate Authority under The payment of Gratuity Act, 1972 and Others
Jharkhand High Court · (2008) 4 JCR 122
Payment of Gratuity Act, 1972 — Section 4, 7
High Courts11 Jul 2008Dismissed
Raju Mahto Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 140
Criminal Procedure Code, 1973 (CrPC) — Section 319