High Courts21 Jan 2009Allowed
Chandra Shekhar Prasad Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 01 JH CK 0003
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,088 of 1,479
High Courts20 Jan 2009Allowed
Livinus Lakra Vs The Bihar State Financial Corporation and Others
Jharkhand High Court · (2009) 57 BLJR 1728 : (2010) 7 RCR(Civil) 8
State Financial Corporations Act, 1951 — Section 17, 17(1)
High Courts20 Jan 2009Dismissed
The State of Jharkhand Vs Emil Minz and The State of Bihar The State of Bihar Vs Emil Minz and The State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 564
Constitution of India, 1950 — Article 14
High Courts20 Jan 2009Allowed
Central Coalfields Limited, General Manager (Personnel and Administration) Central Coalfields Limited, General Manager, Central Coalfield Limited and The Staff Officer (Personnel and Administration) Central Coalfields Limited Vs Ram Sumer Singh
Jharkhand High Court · (2011) 2 JCR 77
High Courts20 Jan 2009Dismissed
The State of Bihar (now Jharkhand) Vs Ram Pravesh Pandit and Others
Jharkhand High Court · (2009) 01 JH CK 0033
Arms Act, 1959 — Section 17, 18, 19, 20, 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts20 Jan 2009Dismissed
Amir Hamja, Jan Mohammad @ Jainuddin, Dost Mohammad and Bhutkul Miya @ Bhatu Mian Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 57 BLJR 2753
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 146, 147, 149, 302, 323
High Courts19 Jan 2009Allowed
Parshuram Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 01 JH CK 0132
High Courts19 Jan 2009
Shri Sidheshwar Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 01 JH CK 0131
High Courts19 Jan 2009
Oriental Insurance Co. Ltd. Vs Smt. Bimla Devi and Others
Jharkhand High Court · (2009) 1 JCR 566
High Courts19 Jan 2009Allowed
The State of Jharkhand and Director General of Police Vs Gauri Shankar Singh
Jharkhand High Court · (2009) 2 JCR 306
High Courts19 Jan 2009Dismissed
Prakash Chandra Khetan Vs Maruti Udyog Ltd. and Others
Jharkhand High Court · (2009) 01 JH CK 0073
High Courts19 Jan 2009Dismissed
Ramendra Singh alias Rabindra Singh Vs Gandhi Bauri
Jharkhand High Court · AIR 2010 Jhar 5
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts16 Jan 2009Dismissed
Hira Lal Kalundia Vs The State of Jharkhand
Jharkhand High Court · (2009) CriLJ 2284 : (2010) 6 RCR(Criminal) 1169
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 375, 376
High Courts16 Jan 2009
Vivek Sarawgi (Minor) Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 1133
Constitution of India, 1950 — Article 226
High Courts16 Jan 2009Dismissed
Niranjan Mahato Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 01 JH CK 0070
High Courts16 Jan 2009
Saryu Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 597
High Courts16 Jan 2009
Basic Fuels Pvt. Ltd. Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 595
High Courts16 Jan 2009
Chandra Shekhar Prasad Vs The Heavy Engineering Corporation Limited and Others
Jharkhand High Court · (2009) 1 JCR 598
High Courts16 Jan 2009Dismissed
Nelson Bhuiya, Pradip Gope and Motal Gundua Vs The State of Jharkhand
Jharkhand High Court · (2009) 57 BLJR 2749
Criminal Procedure Code, 1973 (CrPC) — Section 53Penal Code, 1860 (IPC) — Section 228A, 323, 34, 341, 376
High Courts16 Jan 2009Allowed
Jharkhand State Electricity Board Vs Sri B. Ram, General Manager-cum-Chief Engineer and Another
Jharkhand High Court · AIR 2009 Jhar 95 : (2009) 57 BLJR 1125
Electricity (Supply) Act, 1948 — Section 5