COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,063 of 1,479

High Courts12 May 2009Dismissed

Anand Rai Vs Srimati Sita Devi and Others

Jharkhand High Court · (2009) 57 BLJR 2973

Bihar Land Reforms Act, 1950 — Section 6, 6(1), 7A, 7BBihar Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 43

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High Courts12 May 2009Dismissed

State of Jharkhand and Another Vs Ram Kripal Mandal

Jharkhand High Court · (2009) 05 JH CK 0130

Bihar/Jharkhand Pension Rules, 1950 — Rule 43

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High Courts12 May 2009Allowed

Bhukhali Devi Vs State of Jharkhand and others

Jharkhand High Court · (2009) 122 FLR 174

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High Courts12 May 2009

Sunita Devi and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 05 JH CK 0094

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High Courts12 May 2009Dismissed

Arunava Dutta Vs Indian School of Mines University and Others

Jharkhand High Court · (2009) 05 JH CK 0071

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High Courts12 May 2009

Sita Ram Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 05 JH CK 0043

Bihar Pension Rules, 1950 — Rule 43(5)

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High Courts12 May 2009Dismissed

Safruddin Momin and Others Vs Begum Nissa and Another

Jharkhand High Court · (2010) 5 RCR(Civil) 515

Santhal Parganas Settlement Regulations, 1872 — Section 5(1), 5A

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High Courts11 May 2009Allowed

Smt. Kiran Singh Vs Sarju Verma and Others

Jharkhand High Court · AIR 2009 Jhar 134

Motor Vehicles Act, 1988 — Section 43, 66, 96

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High Courts11 May 2009Dismissed

S. Chakraborty @ Suvendu Chakraborty Vs State of Jharkhand and Another

Jharkhand High Court · (2009) 05 JH CK 0045

Penal Code, 1860 (IPC) — Section 120B, 34, 420

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High Courts11 May 2009Dismissed

Naumann Ahmed Vs The New India Assurance Company Ltd. and Others

Jharkhand High Court · (2009) 05 JH CK 0024

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High Courts11 May 2009Dismissed

Their workmen being represented by the Secretary, Janta Mazdoor Sangh Vs Employers in relation to the Management of Huruladih Colliery of Bharat Coking Coal Limited

Jharkhand High Court · (2009) 57 BLJR 2109

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High Courts08 May 2009Allowed

Bihar State Financial Corporation Vs Ashok Kumar Sinha and Sushila Automobile Pvt. Ltd.

Jharkhand High Court · (2009) 05 JH CK 0163

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High Courts08 May 2009Allowed

Uday Kumar Sinha Vs National Institute of Technology and Others

Jharkhand High Court · (2009) 57 BLJR 2963 : (2011) 2 JCR 551

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High Courts08 May 2009Dismissed

Bharti Devi Vs Fagu Mahto

Jharkhand High Court · AIR 2010 Jhar 10 : (2009) 57 BLJR 2175

Limitation Act, 1963 — Article 136

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High Courts08 May 2009

Durga Developers Pvt. Ltd. Vs Sunil Kumar Tiwary and Others

Jharkhand High Court · (2009) 57 BLJR 2169

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99

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High Courts08 May 2009Dismissed

Bishwa Ram Ojha Vs The Management of Tata Iron and Steel Company Ltd.

Jharkhand High Court · (2009) 122 FLR 435 : (2011) 3 JCR 137

Industrial Disputes Act, 1947 — Section 2(S)

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High Courts08 May 2009

S.N. Agarwal Vs Central Coalfields Limited and Others

Jharkhand High Court · (2009) 05 JH CK 0124

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High Courts08 May 2009Dismissed

Workmen represented by the Secretary namely Shekhar Sharma Vs Employer in Relation to the Management of Bhaga Bandh Colliery of B.C.C.L. and Others

Jharkhand High Court · (2009) 122 FLR 633

Industrial Disputes Act, 1947 — Section 10(1), 10(5), 25 F

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High Courts08 May 2009Dismissed

Sanjay Khalkho Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 143

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High Courts08 May 2009Dismissed

Narayan Mochi Vs Eastern Coal Fields Ltd. and Others

Jharkhand High Court · (2009) 122 FLR 239

Constitution of India, 1950 — Article 226, 226(2)

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