High Courts26 Jun 2009Allowed
Suresh Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 06 JH CK 0031
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,057 of 1,479
High Courts26 Jun 2009
Hindustan Lever Limited Vs The Secretary, Labour Department and Others Kashi Nath Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0025
COMPANIES ACT, 1956 — Section 391, 394Constitution of India, 1950 — Article 14, 226, 42, 43, 43AContract Act, 1872 — Section 10, 15, 16, 17, 18
High Courts26 Jun 2009Allowed
Jagdish Singh Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 06 JH CK 0024
Constitution of India, 1950 — Article 14, 226
High Courts26 Jun 2009
Brahmi Impex Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · AIR 2010 Jhar 31
Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12
High Courts26 Jun 2009Allowed
Nita Devi Vs Anima Biswas and Another
Jharkhand High Court · (2009) 06 JH CK 0021
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Jun 2009Dismissed
Navin Kumar Modi Vs Shekhar Kumar Modi and Others
Jharkhand High Court · AIR 2010 Jhar 41
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Jun 2009Dismissed
Dr. Amreshwer Prashad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0004
High Courts26 Jun 2009Dismissed
Bodo @ Bora Tudu Vs The State of Bihar
Jharkhand High Court · (2009) 06 JH CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts25 Jun 2009
Manesh Chandra Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0032
High Courts25 Jun 2009Allowed
Anil Kumar Das Vs The State of Jharkhand and Kumari Anuja Das @ Pushpi
Jharkhand High Court · (2010) 7 RCR(Criminal) 861
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341, 498A
High Courts25 Jun 2009Allowed
The State of Bihar (Now Jharkhand) Vs Fahim Khan, Chotna @ Chottu @ Karim Khan (Now Dead) and Arsad Hussain @ Arsad @ Arsad Kadri (Now Dead)
Jharkhand High Court · (2009) 06 JH CK 0029
Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jun 2009
Nandlal Pandit Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0026
Constitution of India, 1950 — Article 226
High Courts25 Jun 2009Allowed
Ram Kishore Sahu Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0001
Bihar Pension Rules, 1950 — Rule 43
High Courts23 Jun 2009Dismissed
Peak Electronics Pvt. Limited, Shri P.D. Khanna, Manager and Shri Jyoti Kumar Saha, Director Peak Electronics Pvt. Limited Vs The State of Bihar (now Jharkhand) and Assistant Labour Commissioner
Jharkhand High Court · (2009) 123 FLR 731 : (2010) 2 LLJ 227
Industrial Disputes Act, 1947 — Section 2, 25C, 25M, 25N, 25Q
High Courts23 Jun 2009
Jitbahan Singh Munda and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0027
Chotanagpur Tenancy Act, 1908 — Section 46, 71A
High Courts23 Jun 2009Allowed
Hifjur Rahman and Others Vs Jaibun Nisha and Others
Jharkhand High Court · (2010) 5 RCR(Civil) 520
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Jun 2009Dismissed
Krishna Singh @ Chhotu Singh Vs The State of Jharkhand
Jharkhand High Court · (2009) 06 JH CK 0013
Penal Code, 1860 (IPC) — Section 109, 113, 306, 376
High Courts23 Jun 2009
Turawali Ansari and Bibi Bashiran Vs The State of Jharkhand
Jharkhand High Court · (2009) 06 JH CK 0009
Penal Code, 1860 (IPC) — Section 306, 34
High Courts23 Jun 2009Allowed
Bharat Coking Coal Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 06 JH CK 0008
Coal Mines (Nationalisation) Act, 1973 — Section 2, 20, 3, 6
High Courts23 Jun 2009Allowed
Ram Dulari Devi Vs Life Insurance Corporation of India and Others
Jharkhand High Court · (2010) ACJ 1035 : AIR 2010 Jhar 45
Insurance Act, 1938 — Section 45