COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,024 of 1,479

High Courts06 Jan 2010

Ramesh Kumar Sinha, Lal Mohammad Ansari, Mukund Kumar Sinha and Narendra Prasad Singh Vs The State of Jharkhand, The Secretary, Human Resources Development Department and The Director, Human Resources Development Department

Jharkhand High Court · (2010) 01 JH CK 0002

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High Courts05 Jan 2010Allowed

Shankar Ghosh Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 01 JH CK 0181

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High Courts05 Jan 2010Dismissed

Kapil Sao and Karan Prasad Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2010) 01 JH CK 0143

Criminal Procedure Code, 1973 (CrPC) — Section 360, 366Essential Commodities Act, 1955 — Section 7

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High Courts05 Jan 2010Dismissed

Mujibur Rahman Vs The State of Jharkhand and Sadaf Afrin

Jharkhand High Court · (2010) 01 JH CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A

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High Courts05 Jan 2010

Ramesh Umesh Tanti, Gaurango Tanti and Onamo Tanti Vs The State of Bihar

Jharkhand High Court · (2010) 01 JH CK 0127

Penal Code, 1860 (IPC) — Section 120B, 376, 448

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High Courts05 Jan 2010Allowed

Renu Jaiswal Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 01 JH CK 0121

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High Courts05 Jan 2010Dismissed

Birendra Ram Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 01 JH CK 0113

Constitution of India, 1950 — Article 14, 16

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High Courts05 Jan 2010Allowed

Brij Bihari Lall Vs Ranchi Municipal Corporation, Administrator, Deputy Administrator, Ranchi Municipal Corporation and Dr. Rekha Rani Jaiswal

Jharkhand High Court · (2010) 01 JH CK 0112

Constitution of India, 1950 — Article 226

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High Courts05 Jan 2010Dismissed

Fulwati Devi @ Fulvati Devi Vs The State of Jharkhand

Jharkhand High Court · (2010) 01 JH CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 109, 302, 304B

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High Courts05 Jan 2010Allowed

Mahadeb Singh Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2010) 01 JH CK 0108

Penal Code, 1860 (IPC) — Section 366, 366A, 376

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High Courts05 Jan 2010

Raja Choudhary Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2010) 01 JH CK 0085

Penal Code, 1860 (IPC) — Section 354, 376, 511

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High Courts05 Jan 2010Allowed

Ashok Kumar Singh @ Ashok Singh Vs The State of Jharkhand and Ashok Kumar Choudhary

Jharkhand High Court · (2010) 01 JH CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(2), 482

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High Courts05 Jan 2010

Anand Kumar Singh and Another Vs State of Jharkhand and Others

Jharkhand High Court · AIR 2010 Jhar 89

Constitution of India, 1950 — Article 227

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High Courts05 Jan 2010Allowed

Radheshyam Sharma and Shobha Devi Vs Jagtendra Prasad Jaiswal and The State of Jharkhand

Jharkhand High Court · (2010) 01 JH CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482

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High Courts04 Jan 2010Dismissed

Pradip Kumar Mandal Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 01 JH CK 0145

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High Courts04 Jan 2010Dismissed

Sudha Lall Vs President, Managing Committee and The Principal, Shradhanand Bal Mandir, Senior Secondary School

Jharkhand High Court · (2010) 01 JH CK 0144

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High Courts04 Jan 2010

Asgar Ali, Jawagir Rabidas and Subodh Mandal Vs The State of Jharkhand, The Secretary, Human Resources Department, The Director, Human Resources Department and The Mass Education Officer

Jharkhand High Court · (2010) 01 JH CK 0114

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High Courts04 Jan 2010Dismissed

New India Assurance Co. Ltd. Vs Laljan Bibi and Others

Jharkhand High Court · (2010) 01 JH CK 0084

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High Courts04 Jan 2010Dismissed

Kameshwar Mahto Vs The State of Jharkhand, Ravindra Prasad Verma, Ravi Mahto and Deo Charan Mahto

Jharkhand High Court · (2011) 2 Crimes 105 : (2011) 6 RCR(Criminal) 1052 : (2011) 1 JLJR 85

Penal Code, 1860 (IPC) — Section 120B, 379, 467, 468, 471

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High Courts04 Jan 2010

Bhasker Manuvansh Vs Vinoba Bhave University and Others

Jharkhand High Court · (2010) 01 JH CK 0067

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