High Courts13 Jan 2010Allowed
Anwar Ali @ Md. Anwar Ali Vs State of Jharkhand and others
Jharkhand High Court · (2010) 125 FLR 1077
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,021 of 1,479
High Courts13 Jan 2010Dismissed
Nemai Gorai and Sannabala Dasi Vs Haru Gorain and Others
Jharkhand High Court · (2010) 01 JH CK 0130
High Courts13 Jan 2010
Sri Mahbir Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0124
High Courts13 Jan 2010
Pankaj Kumar Singh Vs The State of Jharkhand, Director General of Police, D.I.G.-cum-Chairman Selection Board and Superintendent of Police
Jharkhand High Court · (2010) 01 JH CK 0107
High Courts13 Jan 2010Allowed
Kausalya Devi Vs Bajaj Allianz General Insurance Company Ltd. and Mithilesh Choudhary
Jharkhand High Court · (2011) 6 RCR(Criminal) 1551
Legal Services Authorities Act, 1987 — Section 22C
High Courts13 Jan 2010Allowed
Devmania Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0101
High Courts13 Jan 2010Dismissed
Krishna Prasad Vs The Union of India (UOI)
Jharkhand High Court · (2010) 01 JH CK 0100
High Courts13 Jan 2010
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 01 JH CK 0069
High Courts13 Jan 2010Allowed
Promila Hansda Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0063
High Courts12 Jan 2010Dismissed
Abhinav Shankar Vs The State of Jharkhand, The Director-in-Chief, Health Services, Government of Jharkhand, The Civil Surgeon-cum-Chief Medical Officer and The District Maleria Officer
Jharkhand High Court · (2010) 01 JH CK 0184
High Courts12 Jan 2010Allowed
Madan Mohan Lal Chaurasia Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 01 JH CK 0182
High Courts12 Jan 2010Allowed
Smt. Satya Devi and Meena Sharma @ Minu Vs Shanti and Company, The Oriental Insurance Company Limited, Sri S.S. Dhama and Insurer of the Maruti Van
Jharkhand High Court · AIR 2010 Jhar 52
Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 140, 162, 166, 168, 169
High Courts12 Jan 2010Allowed
Babloo Kumar Sharma @ Babloo Singh, Nandjee Gupta, Manoranjan Kumar Sharma @ Manoj Singh and Arbind Kumar Singh Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2010) 01 JH CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 365, 379
High Courts12 Jan 2010
Patrik Kindo Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2010) CriLJ 2961 : (2011) 1 JLJR 194
Penal Code, 1860 (IPC) — Section 307, 323, 324, 380
High Courts12 Jan 2010
IFICO Refrectories Plant Vs State of Jharkhand, Deputy Labour Commissioner-cum-Controlling Authority (Gratuity Act) and Piyaso Devi
Jharkhand High Court · (2010) 01 JH CK 0129
High Courts12 Jan 2010
Dhanu Napit, Munni Napit, Abhi Napit and Usha Napit Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0110
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145
High Courts12 Jan 2010
Ram Chandra Mehta and Arjun Prasad Mehta Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2010 Jhar 118
High Courts12 Jan 2010Allowed
Dr. Minni Rani Ahouri Vs The State of Jharkhand, The Secretary, Department of Health and Family Welfare, Government of Jharkhand, The Deputy Secretary to the Government, Department of Health and Family Welfare, Govt. of Jharkhand and The Civil Surgeon-cum-Chief Medical Officer
Jharkhand High Court · (2010) 01 JH CK 0086
High Courts12 Jan 2010Dismissed
Ranchi Kshetriya Gramin Bank Vs Ranchi Kshetriya Gramin Bank Officers Association and Others
Jharkhand High Court · (2010) 01 JH CK 0054
High Courts12 Jan 2010
Maharani Soren and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0044