High Courts01 Dec 2025Dismissed
Shankar Oraon Vs Manoj Kumar Bhagat
Jharkhand High Court · (2025) 12 JH CK 1835
Code of Criminal Procedure, 1973- Section 144, 145Chhota Nagpur Tenancy Act, 1908- Section 46, 48, 71ALimitation Act, 1963- Section 65
COURT ARCHIVE
Jharkhand High Court judgments, 2025
1,097 judgments · page 6 of 55
High Courts01 Dec 2025Allowed
Alphonse Topno, son of John Topno Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1834
High Courts01 Dec 2025Disposed Of
Food Corporation of India, through its General Manager (Region) Vs Mahesh Sharma, Son of Haridwar Sharma
Jharkhand High Court · (2025) 12 JH CK 1833
Industrial Disputes Act, 1947- Section 9A, 10, 25F, 33, 33A, 33(1), 33(1)(a), 33(1)(b), 33(2)(b), 33(3)(b), 33(2)
High Courts01 Dec 2025Disposed Of
Employers in relation to the management of P.B. Area of M/s. Bharat Coking Coal Limited Vs Versus Their Workmen being represented by Vice President,
Jharkhand High Court · (2025) 12 JH CK 1944
Constitution of India, 1950- Article 14Industrial Disputes Act, 1947- Section 11, 18(3), 33C(2)
High Courts01 Dec 2025Disposed Of
Shivendra Kumar Singh, S/o Rajendra Prasad Singh Vs State of Jharkhand, through the Secretary
Jharkhand High Court · (2025) 12 JH CK 1943
High Courts01 Dec 2025Allowed
Krishna Kanhaiya, S/o Harun Sahu Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1942
High Courts01 Dec 2025Allowed
Ravi Bhushan Prasad Amar, Son Of Late Bishwanath Prasad Amar Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1941
Constitution of India, 1950- Article 166
High Courts01 Dec 2025Dismissed
Sukhdev Varnwal Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1940
Code of Criminal Procedure, 1973- Section 156(3), 468, 482Indian Penal Code, 1860- Section 323, 354, 379
High Courts01 Dec 2025Allowed
Pradeep Mukul Lakra Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1939
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 420, 427, 506
High Courts01 Dec 2025Allowed
Shidharth Bidh @ Sidharth Bidh @ Siddhu Bidh Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1938
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 307, 323, 341, 504, 506
High Courts27 Nov 2025Dismissed
Kiran Sushma Kiro, daughter of Sri Eliazar Kiro Vs State Of Jharkhand through the Secretary
Jharkhand High Court · (2025) 11 JH CK 1976
High Courts27 Nov 2025Disposed Of
Meenakshi Kandulna Vs Insurance Ombudsman, State of Jharkhand and Bihar
Jharkhand High Court · (2025) 11 JH CK 1975
Constitution of India, 1950- Article 14, 21
High Courts27 Nov 2025iii 31.8.2010 in case of " Harbans Lal Vrs. The State of Punjab and others"
Julekha Parveen W/o Mukhtar Ahmad Vs State Of Jharkhand through Chief Secretary
Jharkhand High Court · (2025) 11 JH CK 1974
Constitution of India, 1950- Article 14
High Courts27 Nov 2025Allowed
Balmukund Prajapati Vs State Of Jharkhand through its Principal Secretary
Jharkhand High Court · (2025) 11 JH CK 1973
Constitution of India, 1950- Article 14, 16, 21
High Courts27 Nov 2025Dismissed
Abhay Kumar Shroff Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1972
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 34(3)Land Acquisition Act, 1894- Section 18
High Courts27 Nov 2025Allowed
Sumita Devi, W/o Late Vishnu Rai Vs Baneshwar Rai, S/o Late Ratan Rai
Jharkhand High Court · (2025) 11 JH CK 1971
Code of Civil Procedure, 1908- Order 7 Rule 14 (1), Order 7 Rule 14 (3)Code of Criminal Procedure, 1973- Section 144
High Courts26 Nov 2025Disposed Of
Mritunjay Upadhyay Vs Union Of India
Jharkhand High Court · (2025) 11 JH CK 2018
High Courts26 Nov 2025Dismissed
Sharmila Devi Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 2017
High Courts26 Nov 2025Disposed Of
Meera Devi, wife of Nand Kishore Yadav Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 2016
High Courts26 Nov 2025Disposed Of
Anil Kumar Upadhyay Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 2015