High Courts19 Nov 2024Allowed
Niharika Rani Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0044
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 8 of 44
High Courts19 Nov 2024Allowed
Dhananjay Pahadi @ Dhananjay Kr. Pahadi Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0043
Indian Penal Code, 1860 — Section 34, 498A
High Courts19 Nov 2024Dismissed
Birendra Kumar Bimal @ Birendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0042
Code of Criminal Procedure, 1973 — Section 82, 482
High Courts19 Nov 2024Allowed
Rajesh Chandra Verma Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0041
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 166, 167
High Courts18 Nov 2024Allowed
Anurag Ravi Kujur Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0040
High Courts18 Nov 2024Allowed
Ajay Shankar Ram Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0039
High Courts18 Nov 2024Dismissed
M/s. Marang Buru Trust Vs State Of Jharkhand, through its Secretary
Jharkhand High Court · (2024) 11 JH CK 0038
Central Goods and Services Tax Act, 2017 — Section 39, 107, 107(1)
High Courts18 Nov 2024Allowed
M/s Shivam Stone Works through its Partner Sri Ajit Kumar Mehta Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0037
High Courts18 Nov 2024Dismissed
Rajdeep Pathak @ Rajdeep Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0036
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 90, 376, 376(2)(n), 417, 420
High Courts18 Nov 2024Dismissed
Viksal Topno Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0035
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 313, 376(2)(n)
High Courts18 Nov 2024Disposed Of
Shrawan Kumar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0034
Code of Criminal Procedure, 1973 — Section 156(3), 162, 482Indian Penal Code, 1860 — Section 34, 323, 376, 504
High Courts18 Nov 2024Dismissed
Randhir Kumar Vs Budhdeo Kumar Kashyap
Jharkhand High Court · (2024) 11 JH CK 0033
Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10(2)
High Courts14 Nov 2024
Vivek Kumar Pathak Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0002
Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts14 Nov 2024Partly Allowed
Tapeshwar Prasad Vs Akashyabat Ray
Jharkhand High Court · (2024) 11 JH CK 0001
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts12 Nov 2024Allowed
Ghughul @ Isha Khalifa Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0017
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts12 Nov 2024Allowed
Amrit Lakra Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0016
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 106
High Courts12 Nov 2024Allowed
Prakash Kisku Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0015
Indian Penal Code, 1860 — Section 302
High Courts12 Nov 2024Dismissed
Devendra Nath Choubey Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0014
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 332, 333, 349, 350, 351, 353, 448, 504
High Courts12 Nov 2024Disposed Of
Abdul Hanan @ Md. Abdul Hanan Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0013
Code of Criminal Procedure, 1973 — Section 83, 156(3), 257, 300, 300(1), 313, 320Indian Penal Code, 1860 — Section 34, 323, 354, 379, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Nov 2024Dismissed
M/s. Damodar Ropeways and Infra Limited Vs State Of Jharkhand through the Secretary
Jharkhand High Court · (2024) 11 JH CK 0012