High Courts09 Jan 2018
Prasadi Mandal & Ors Vs The State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0074
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 43 of 46
High Courts09 Jan 2018
Madan Mohan Roy Vs The State of Jharkhand & Ors
Jharkhand High Court · (2018) 01 JH CK 0073
High Courts09 Jan 2018
Arun Kumar Das Vs The State of Jharkhand & Ors.
Jharkhand High Court · (2018) 01 JH CK 0072
High Courts09 Jan 2018
Dhananjay Nayak Vs The State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0071
Indian Penal Code, 1860, Section 376, Section 342, Section 511 - Punishment for rape - Punishment for wrongful confinement - Punishment for attempting to commit offences p
High Courts09 Jan 2018
Mustak Shekh @ Mustak Vs The State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0034
Indian Penal Code, 1860, Section 376, Section 34, Section 366A - Punishment for rape - Acts done by several persons in furtherance of common intention - Procuration of min
High Courts08 Jan 2018
Arup Panda @ Arup Kumar Panda Vs The State of Jharkhand & Ors.
Jharkhand High Court · (2018) 01 JH CK 0080
High Courts08 Jan 2018
Bhairav Mandal Vs State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0079
High Courts08 Jan 2018
Ladli Khatoon Vs The State of Jharkhand & Ors
Jharkhand High Court · (2018) 01 JH CK 0078
High Courts08 Jan 2018
Dr. Praveen Kumar Vs Nand Kishore Prajapati
Jharkhand High Court · (2018) 01 JH CK 0077
Indian Penal Code, 1860, Section 34, Section 379, Section 307, Section 323, Section 325, Section 427,
High Courts08 Jan 2018
Ajay Kumar Dwivedi Vs The State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0076
High Courts08 Jan 2018
Arun Kumar Tripathi Vs The State of Jharkhand through the Secretary & Ors.
Jharkhand High Court · (2018) 01 JH CK 0068
High Courts07 Jan 2018
Rahul Kumar @ Rahul Kumar Jaiswal Vs State of Jharkhand through CBI
Jharkhand High Court · (2018) 01 JH CK 0075
Indian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 467 - Punishment of criminal conspiracy -
High Courts07 Jan 2018
Pranabeswar Ghosh @ P Ghosh Vs The State of Jharkhand & Anr
Jharkhand High Court · (2018) 01 JH CK 0063
Employees Provident Funds and Miscellaneous Provisions Act, 1952, Section 14(1)(a), Section 14(1)(a) - Penalties
High Courts07 Jan 2018
Rajeev Ranjan Vs The State of Jharkhand & Anr
Jharkhand High Court · (2018) 01 JH CK 0009
Code of Civil Procedure, 1908, Order 26Rule 9 -Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arres
High Courts06 Jan 2018
Mukesh Kumar Vs The Union of India & Ors
Jharkhand High Court · (2018) 01 JH CK 0061
High Courts06 Jan 2018Disposed
Subodh Malakar & Ors Vs The State of Jharkhand & Anr
Jharkhand High Court · (2018) 01 JH CK 0059
Indian Penal Code, 1860, Section 120B, Section 302, Section 34, Section 301 - Punishment of criminal conspiracy - Punishment for murder - Acts done by
High Courts06 Jan 2018
Suleman Sheikh Vs Numeda Khatoon & Anr
Jharkhand High Court · (2018) 01 JH CK 0058
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parents
High Courts06 Jan 2018
Khelu Mahto @ Anand Mahto & Anr Vs The State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0057
Indian Penal Code, 1860, Section 307, Section 148, Section 325, Section 149 - Attempt to murder - Rioting, armed with deadly weapon - Punishment for v
High Courts06 Jan 2018
Sanjiv Kumar Mahato Vs Rekha Mahato
Jharkhand High Court · (2018) 01 JH CK 0050
Indian Penal Code, 1860, Section 376, Section 417 - Punishment for rape - Punishment for cheatingHindu Marriage Act, 1955, Section 11,
High Courts06 Jan 2018
Bhauka Singh @ Bhowka Singh Vs The State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0049
Indian Penal Code, 1860, Section 302 - Punishment for murderPrevention Of Witch Practices Act, 1999, Section 3, Section 4, Section