COURT ARCHIVE

Jharkhand High Court judgments, 2016

1,629 judgments · page 79 of 82

High Courts07 Jan 2016Dismissed

Tata Steel Limited Vs Manager, Bihar Khadi Association and Anr.

Jharkhand High Court · (2016) AIR(Jharkhand) 80 : (2016) 2 AIRJharR 53 : (2016) 4 CivCC 764 : (2016) 2 JBCJ 250 : (2016) 3 JCR 136 : (2016) 2 JLJR 527

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22

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High Courts07 Jan 2016Dismissed

Babulal Besra Vs State of Jharkhand

Jharkhand High Court · (2016) 2 ECrC 542

Penal Code, 1860 (IPC) — Section 302

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High Courts07 Jan 2016Dismissed

Hindustan Petroleum Corporation Ltd. Vs Employees' State Insurance Corporation and Others

Jharkhand High Court · (2016) 1 CLR 521 : (2016) 149 FLR 184 : (2016) 2 JCR 254 : (2016) 1 JCR 586 : (2017) 1 JLJR 552 : (2016) LabLR 637

Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 23, Section 24, Section 45-AA

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High Courts06 Jan 2016Disposed Off

Aranya Softech Vs Union of India

Jharkhand High Court · (2017) 2 AIRJharR 101

Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 85

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High Courts06 Jan 2016Allowed

Chandreshwar Prasad Sharma Vs State of Jharkhand and others

Jharkhand High Court · (2016) 2 JCR 266 : (2016) 1 JCR 597

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High Courts06 Jan 2016Dismissed

Ravish Chandra Verma and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2016) 162 AIC 538 : (2016) 1 AIRJharR 785 : (2016) CriLJ 2083 : (2016) 1 JBCJ 490 : (2016) 2 JCR 159 : (2016) 1 JLJR 710

Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420, Section 467, Section 468, Section 471

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High Courts06 Jan 2016Disposed Off

Banmali Khandayat and Others Vs The State of Jharkhand

Jharkhand High Court · (2016) 1 AIRJharR 355 : (2016) 1 ECrC 678 : (2016) 2 JBCJ 112 : (2016) 1 JLJR 668

Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts06 Jan 2016Disposed off

Fulgence Toppo Vs State of Jharkhand and others

Jharkhand High Court · (2016) 1 JBCJ 506

Constitution of India, 1950 — Article 14, 16, 226

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High Courts06 Jan 2016Dismissed

Nunu alias Nageshwar Singh Vs State of Jharkhand

Jharkhand High Court · (2016) 162 AIC 547 : (2016) 1 AIRJharR 374 : (2016) 2 JCR 8

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts06 Jan 2016Dismissed

Sunil Lulla and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 2 AIRJharR 40 : (2016) 3 ECrC 150 : (2016) 2 JBCJ 98 : (2016) 1 JLJR 716

Criminal Procedure Code, 1973 (CrPC) - Section 155 (2), Section 156 (3), Section 156(1), Section 156(3), Section 200, Section 482, Section 82, Section 83Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 384, Section 403, Section 406,

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High Courts06 Jan 2016Dismissed