High Courts20 Jan 2016Dismissed
Bokaro Steel Rashtriya Mazdoor Sangh Vs The Management of Bokaro Steel Plant, Steel Authority of India Ltd.
Jharkhand High Court · (2016) 2 JLJR 39
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 74 of 82
High Courts20 Jan 2016Disposed off
Ravi Kant Srivastava and others Vs The State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 372 : (2016) 2 JLJR 204
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts20 Jan 2016Dismissed
Tijna Kharia Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 294 : (2016) 3 JBCJ 393 : (2016) 2 JLJR 47
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 2016Dismissed
Ram Govind Institute of Technology Vs Vinoba Bhave University and Others
Jharkhand High Court · (2016) 3 AIRJharR 390 : (2016) 2 JCR 334
High Courts20 Jan 2016Dismissed
Shankar Rabidas Vs Sundari Devi
Jharkhand High Court · (2016) 3 AIRJharR 502 : (2016) 2 JLJR 179
High Courts20 Jan 2016Dismissed
Secretary cum Director, Department of Animal Husbandry & Fishery Vs Dr. Md. Sayeed
Jharkhand High Court · (2016) 2 JLJR 35
High Courts20 Jan 2016Dismissed
Ratnesh Kumar Singh Vs Rambha Devi
Jharkhand High Court · (2016) 3 AIRJharR 505 : (2016) 3 JBCJ 386 : (2016) 2 JLJR 37
Evidence Act, 1872 - Section 112Hindu Marriage Act, 1955 - Section 12(1)(d)
High Courts20 Jan 2016Dismissed
Ajmerun Khatoon Vs State of Jharkhand and another
Jharkhand High Court · (2016) 1 JBCJ 527
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306
High Courts20 Jan 2016Allowed
Ramesh Iyer Vs The State of Jharkhand and another
Jharkhand High Court · (2016) 2 JBCJ 62 : (2016) 2 JLJR 201
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 506
High Courts20 Jan 2016Allowed
Ram Nath Prasad Shramik Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JLJR 57
Constitution of India, 1950 - Article 226
High Courts20 Jan 2016Disposed Off
Babaji Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 374 : (2016) 2 ECrC 534 : (2016) 2 JBCJ 636 : (2016) 2 JLJR 558
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34, Section 452
High Courts20 Jan 2016Allowed
Manoj Kumar Vs Central Coal Field Limited, Ranchi and Others
Jharkhand High Court · (2016) 1 AIRJharR 744 : (2016) 2 JCR 372 : (2016) 2 JLJR 73 : (2016) 2 LLJ 212
Constitution of India, 1950 - Article 311
High Courts19 Jan 2016Disposed Off
Md Samsuddin Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 597
Bihar Land Reforms Act, 1950 - Section 4(h)Bihar Land Reforms Rules, 1951 - Rule 4-B
High Courts19 Jan 2016Dismissed
Pradeep Kumar Bagchi @ Pranav Kumar Bagchi @ Pranab Kumar Bagchi, son of Sri Sailendra Kumar Bagchi @ Anil Kumar Bagchi Vs State of Jharkhand and another
Jharkhand High Court · (2016) 1 JBCJ 519
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts19 Jan 2016Dismissed
Thakur Ujjwal Kumar and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 303 : (2016) 2 ECrC 16 : (2016) 2 JBCJ 22 : (2016) 2 JLJR 50 : (2017) 1 PCCR 61
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts18 Jan 2016Allowed
Krishna Dev Singh @ Kisandev Singh @ Krishna and others Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 589 : (2016) 2 ECrC 271 : (2016) 3 JBCJ 387 : (2016) 2 JLJR 41
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jan 2016Allowed
Aman Kumar Bharatiya Vs TISCO Ltd. and Others
Jharkhand High Court · (2017) 2 AIRJharR 134 : (2016) 150 FLR 188 : (2016) 2 JCR 381 : (2017) 1 JLJR 107 : (2016) 1 LLJ 651
Industrial Disputes Act, 1947 - Section 33(C)(2), Section 7
High Courts18 Jan 2016Allowed
R.D. Thakur Vs M/s. Tisco Limited, Now Tata Steel Limited
Jharkhand High Court · (2016) 4 AIRJharR 239 : (2016) 3 JBCJ 404 : (2016) 2 JLJR 67
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33C(2), 7
High Courts18 Jan 2016Dismissed
Vishal H. Shah Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 378 : (2016) 2 JLJR 23
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Information and Technology Act, 2000 - Section 66A, 66D
High Courts18 Jan 2016Dismissed
Pankaj Kumar Chaterjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JBCJ 520 : (2016) 2 JCR 378 : (2016) 1 JLJR 705
Constitution of India, 1950 - Article 226