High Courts08 Feb 2016Disposed Off
Jayant Kumar Singh Vs Bariak Naval Kishore Singh
Jharkhand High Court · (2017) 1 JLJR 650
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2)
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 68 of 82
High Courts08 Feb 2016Disposed Off
M/s K. K. Builders Private Limited Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 647
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Dismissed
Rahul Kant Rao Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 646
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts08 Feb 2016Disposed Off
Nandan Jee Mahato Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 507
Bihar Public Land Encroachment Act, 1956 - Section 8
High Courts08 Feb 2016Dismissed
Baijnath Manjhi Vs Central Coalfields Ltd.
Jharkhand High Court · (2017) 1 JLJR 545
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Dismissed
Suman Samanta Vs Urmila Devi
Jharkhand High Court · (2017) 1 JLJR 502
High Courts08 Feb 2016Dismissed
Aftab Adil and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JCR 396 : (2016) 1 JLJR 643
High Courts08 Feb 2016Dismissed
Md. Islam Ansari Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 518
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Dismissed
Jitendra Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 547
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Disposed Off
Musabani Mines Inter College Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 2 JCR 576 : (2017) 1 JLJR 520
Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Dismissed
State of Jharkhand Vs Raju Singh
Jharkhand High Court · (2016) 2 AIRJharR 704 : (2016) 2 ECrC 689 : (2016) 2 JBCJ 375 : (2016) 2 JLJR 284
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 354, Section 366Penal Code, 1860 (IPC) - Section 201, Section 302, Section 376 (2)(g), Section 376(2)(f)
High Courts08 Feb 2016Allowed
Gopi Kumar Chand Vs State through Jyotsna Das
Jharkhand High Court · (2016) 2 ECrC 703 : (2016) 2 JBCJ 19 : (2016) 2 JLJR 381
Penal Code, 1860 (IPC) — Section 304B
High Courts08 Feb 2016Allowed
Surendra Prasad Burnwal Vs Sri Ram Narain & Others
Jharkhand High Court · (2016) 164 AIC 707 : (2016) 2 JCR 574 : (2017) 1 JLJR 643
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226
High Courts08 Feb 2016Disposed off
Dhananjay Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 02 JH CK 0049
High Courts08 Feb 2016Dismissed
Lokeshwar Kumhar and another Vs State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 697 : (2017) 2 JLJR 10
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Feb 2016Disposed Off
Bindeshwari Prasad Roy Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 501
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Feb 2016Disposed Off
Electrosteel Steels Limited Vs Union of India
Jharkhand High Court · (2017) 1 JLJR 499
Forest (Conservation) Act, 1980 - Section 2Forest (Conservation) Rules, 2003 - Rule 6
High Courts05 Feb 2016Disposed Off
Benjamin Minz Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 522
Criminal Procedure Code, 1973 (CrPC) - Section 432, Section 433
High Courts05 Feb 2016Dismissed
Raj Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 642
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 414
High Courts05 Feb 2016Allowed
Food Corporation of India Vs Kumar Madan Mohan
Jharkhand High Court · (2017) 2 JLJR 6
Industrial Disputes Act, 1947 - Section 33(2)(b), Section 33-A