High Courts08 Mar 2016Dismissed
Pankaj Upadhyay Vs State of Jharkhand and another
Jharkhand High Court · (2016) 3 ECrC 304 : (2016) 3 JBCJ 90 : (2016) 2 JLJR 677
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 61 of 82
High Courts04 Mar 2016Disposed Off
Esran Dhan Vs The State of Jharkhand and another
Jharkhand High Court · (2016) 2 JBCJ 511
Constitution of India, 1950 — Article 226
High Courts03 Mar 2016Dismissed
Baby Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 490
Constitution of India, 1950 - Article 226
High Courts03 Mar 2016Dismissed
General Manager, North Tisra Colliery, Lodna Area X of Bharat Coking Coal Limited and Others Vs Surajmani Majhain
Jharkhand High Court · (2016) 149 FLR 384 : (2016) 2 JBCJ 547 : (2016) 2 JCR 508 : (2016) 2 JLJR 262 : (2016) LabLR 532
Workmens Compensation Act, 1923 - Section 30(1)(a)
High Courts03 Mar 2016Disposed Off
Murari Bhagat Vs State of Jharkhand and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 11
Constitution of India, 1950 — Article 16, 226
High Courts03 Mar 2016Dismissed
Rajesh Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 AIRJharR 37 : (2017) 1 JLJR 444
Bihar Reorganisation Act, 2000 - Section 84, Section 85Constitution of India, 1950 - Article 234, Article 235, Article 309
High Courts03 Mar 2016Dismissed
Syed Mohammad Wasim Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JCR 511
Constitution of India, 1950 - Article 235
High Courts03 Mar 2016Disposed Off
Shyam Prakash Agarwal Vs State of Jharkhand and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 15
Bihar Public Land Encroachment Act, 1956 — Section 6(2)Constitution of India, 1950 — Article 226
High Courts03 Mar 2016Allowed
Gura Purty Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 598 : (2016) 3 JCR 454 : (2016) 3 JLJR 399
High Courts03 Mar 2016Allowed
Baburam Marandi @ Babu Ram Marandi Vs State of Jharkhand
Jharkhand High Court · (2016) 161 AIC 604 : (2016) 3 ECrC 170 : (2016) 3 JBCJ 342 : (2016) 3 JLJR 341
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326
High Courts03 Mar 2016Dismissed
Benjamin Tirkey and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 161 AIC 586 : (2016) 3 AIRJharR 72 : (2016) 2 ECrC 585 : (2016) 3 JBCJ 275 : (2016) 3 JLJR 533
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 323, Section 324, Section 34, Section 341
High Courts03 Mar 2016Dismissed
M/s India Estates Developments Limited Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 2 JCR 523 : (2017) 1 JLJR 508
Bihar Land Reforms Act, 1950 - Section 16(4)(h)Constitution of India, 1950 - Article 226, 227
High Courts03 Mar 2016Dismissed
Rohit Kumar Vs The Union of India
Jharkhand High Court · (2016) 3 AIRJharR 348 : (2016) 150 FLR 184 : (2016) 2 JBCJ 581 : (2016) 3 JCR 97 : (2016) 2 JLJR 446 : (2016) 2 LLJ 339
High Courts03 Mar 2016Dismissed
Syed Mohd. Wasim Vs The State of Jharkhand and Others
Jharkhand High Court · (2017) 2 AIRJharR 751 : (2016) 2 JCR 520 : (2017) 1 JLJR 348
Constitution of India, 1950 - Article 226Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 341, Section 376, Section 493, Section 511
High Courts02 Mar 2016Allowed
Rakesh Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 356
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
High Courts02 Mar 2016Allowed
Ganga Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 193 : (2016) 2 ECrC 592 : (2016) 2 JBCJ 296 : (2016) 2 JLJR 462
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts02 Mar 2016Dismissed
Manoj Kumar Barai Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 509
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 8
High Courts02 Mar 2016Disposed Off
Sumitra Devi Vs Mineral Area Development Authority and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 12
Constitution of India, 1950 — Article 16, 226
High Courts02 Mar 2016Dismissed
M/s. Patel Engineering Limited Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 610 : (2016) 3 JCR 326 : (2016) 3 JLJR 289
High Courts02 Mar 2016Disposed off
SEW Infrastructure Ltd., Singhbhum East Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 JBCJ 292 : (2016) 3 JCR 197
Constitution of India, 1950 — Article 226