High Courts20 Sept 2011
Shree Om Metal Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 09 JH CK 0101
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 19 of 89
High Courts20 Sept 2011Dismissed
Shailendra Singh Munda Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 78
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Sept 2011
Haradhan Rajwar and Others Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 98
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts19 Sept 2011Allowed
Mahendra Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0138
High Courts19 Sept 2011Dismissed
Chandrika Prasad Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2011) 4 JCR 285
High Courts19 Sept 2011Dismissed
Sudarshan Nayak and Another Vs State of Bihar (now State of Jharkhand) and Another
Jharkhand High Court · (2012) 2 JCR 308 : (2012) 2 JLJR 375
Chotanagpur Tenancy Act, 1908 — Section 84Civil Procedure Code, 1908 (CPC) — Section 80Forest Act, 1927 — Section 29
High Courts19 Sept 2011
Rajendra Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 60
Constitution of India, 1950 — Article 22Jharkhand Control of Crimes Act, 2002 — Section 12(2), 17(1), 3
High Courts19 Sept 2011Allowed
Nagarjuna Construction Company Ltd. Vs State of Jharkhand, Water Resource Department and Others
Jharkhand High Court · (2011) 09 JH CK 0013
Arbitration and Conciliation Act, 1996 — Section 11, 21Constitution of India, 1950 — Article 226Jharkhand Enlistment of Contractors Rules, 2001 — Rule 18(2)
High Courts17 Sept 2011Dismissed
Rajkamal Saraswati Vidya Mandir and Senior Secondary School, Dhanbad Vs The State of Jharkhand and others
Jharkhand High Court · (2011) 09 JH CK 0140
Bihar Motor Vehicles Taxation Act, 1994 — Section 5, 5(2)Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 2(11), 2(47)
High Courts17 Sept 2011Allowed
Lances Pharmaceuticals Pvt. Ltd. Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2013) 1 BC 300
State Financial Corporations Act, 1951 — Section 29, 30
High Courts17 Sept 2011Dismissed
Angrej Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 323, 342, 385, 504
High Courts16 Sept 2011
United India Insurance Co. Ltd. Vs B.D. Budhanala and Others
Jharkhand High Court · (2012) 1 JCR 346 : (2012) 2 TAC 275
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts15 Sept 2011Allowed
Umesh Kumar Sharma Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JCR 355
National Council for Teacher Education Act, 1993 — Section 14(1), 16
High Courts15 Sept 2011Dismissed
Madan Modi and Others Vs Masomat Tara Devi and Others
Jharkhand High Court · (2012) 1 JCR 212 : (2012) 116 RD 89
Registration Act, 1908 — Section 17, 18
High Courts15 Sept 2011
Mangleshwar Dubey Petitioner Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 357
Forest Act, 1927 — Section 29, 30, 32, 33, 63
High Courts15 Sept 2011Dismissed
Sushil Gope Vs State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0078
Penal Code, 1860 (IPC) — Section 304B, 306
High Courts15 Sept 2011Dismissed
Baijnath Sonar, Sarju Sonar, Rajendra Sonar and Surendra Sonar Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0075
Penal Code, 1860 (IPC) — Section 323, 326
High Courts15 Sept 2011
M/s Telco Transport Companies Association Vs Union of India and Others
Jharkhand High Court · (2011) 4 JCR 378
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts15 Sept 2011Allowed
Krishna Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 342
High Courts15 Sept 2011Dismissed
Naresh Baghout and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0021
Penal Code, 1860 (IPC) — Section 147, 323, 448