High Courts27 Sept 2011Dismissed
R.K. Mining Private Limited Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2011) 09 JH CK 0115
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 16 of 89
High Courts27 Sept 2011Dismissed
Vikromatic Steel Private Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 09 JH CK 0114
High Courts27 Sept 2011Dismissed
Bhawani Ferrous Private Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2012 Jhar 49
High Courts27 Sept 2011Dismissed
Pragya Manini Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0063
High Courts27 Sept 2011Dismissed
Mahamaya Devi and Another Vs Shambhu Yadav and Others
Jharkhand High Court · (2011) 09 JH CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts27 Sept 2011
Bhalotia Auto Products Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 09 JH CK 0001
High Courts26 Sept 2011Dismissed
Bhudeo Sah Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0089
High Courts23 Sept 2011Allowed
Khedu Mahto and Another Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 374
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Sept 2011Allowed
Balu Mian @ Sheikh Bablu Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 379
High Courts23 Sept 2011Allowed
Dwarika Mahto, Prasanna Mahto and Mahitosh Mahto Vs The State of Bihar (Now Jharkhand) and Khagen Mahto
Jharkhand High Court · (2011) 09 JH CK 0107
Penal Code, 1860 (IPC) — Section 34, 366(A), 368
High Courts23 Sept 2011Allowed
Sheikh Jiaur @ Sheikh Jiaur Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 376(2), 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts23 Sept 2011Allowed
Khedu Mahto and Fulia Devi @ Fulu Mahatain Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 374
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Sept 2011Allowed
Limbu Hembrom and Dadu @ Kirani @ Bijay Hembrom Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 375
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Sept 2011Dismissed
Pradip Hazam @ Pradip Pramanik Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 161, 464Penal Code, 1860 (IPC) — Section 34, 342, 363, 376(2), 376(G)
High Courts23 Sept 2011Dismissed
Md. Sadaullah @ Sadab @ Nanka Vs State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Sept 2011Dismissed
Munshi Mahto @ Munshi Kumar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts23 Sept 2011Allowed
Usha Devi and Others Vs Nemani Mandal and Others
Jharkhand High Court · (2011) 09 JH CK 0082
High Courts23 Sept 2011Allowed
Prem Narayan Shivhare Vs State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0067
High Courts23 Sept 2011Dismissed
Mukesh Shaw Vs Income Tax Officer
Jharkhand High Court · (2012) 246 CTR 82 : (2012) 1 JCR 230 : (2012) 204 TAXMAN 615
Income Tax Act, 1961 — Section 68
High Courts23 Sept 2011Dismissed
Ambika Trading Company Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0048
Constitution of India, 1950 — Article 227