High Courts01 Feb 2010Dismissed
Vijay Singh Vs Jaswant Singh and Others
Jharkhand High Court · (2010) 4 JLJR 286
Criminal Procedure Code, 1973 (CrPC) — Section 202Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 143, 379, 411
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 55 of 64
High Courts30 Jan 2010
Talib Ansari Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0163
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts30 Jan 2010Allowed
Avijit Ghosh and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2010) 01 JH CK 0082
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 463, 464
High Courts30 Jan 2010
Dr. Nandjee Singh Vs The State of Jharkhand, The Secretary, Department of Health, Medical Education and Family Welfare, Government of Jharkhand and The Director, Rajendra Institute of Medical Science
Jharkhand High Court · (2010) 01 JH CK 0025
High Courts30 Jan 2010Allowed
Ruplal Ganjhu Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 403
Penal Code, 1860 (IPC) — Section 392, 395, 411
High Courts29 Jan 2010Allowed
Raj Kapoor Sinha Vs The State of Jharkhand
Jharkhand High Court · (2009) 57 BLJR 1670
Penal Code, 1860 (IPC) — Section 120B, 379, 411, 465, 468
High Courts29 Jan 2010Dismissed
Tata Steel Limited Vs Suresh Prasad Singh and Others
Jharkhand High Court · (2010) 01 JH CK 0168
Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001 — Section 2Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts29 Jan 2010Allowed
Elejabeth Topno Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0167
High Courts29 Jan 2010
Amawash Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0146
High Courts29 Jan 2010
Beli Baraik Vs State of Jharkhand and Jagdeo Bhagat
Jharkhand High Court · (2010) 01 JH CK 0109
Penal Code, 1860 (IPC) — Section 420, 494, 498A
High Courts29 Jan 2010Dismissed
Hanfia High School Vs Jharkhand Academic Council and Others
Jharkhand High Court · (2010) 01 JH CK 0097
High Courts29 Jan 2010
Arun Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 284
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts29 Jan 2010Allowed
Kanti Devi @ Kali Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0089
High Courts29 Jan 2010
Basudeo Bhuiya Vs Bharat Coking Coal Limited, General Manager, BCCL, Dy. Chief Personnel Manager, BCCL and Personnel Manager (IR), BCCL
Jharkhand High Court · (2010) 126 FLR 89
High Courts29 Jan 2010Allowed
Swastik Insulated Wires and Strips Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 01 JH CK 0080
Electricity (Supply) Act, 1948 — Section 49Electricity Act, 2003 — Section 56
High Courts29 Jan 2010
Rajendra Kumar Agarwal Vs Bihar State Financial Corporation
Jharkhand High Court · (2010) 01 JH CK 0078
State Financial Corporations Act, 1951 — Section 29
High Courts29 Jan 2010Allowed
Bandhu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts29 Jan 2010Dismissed
Brigadier Harish Chander Chawla and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0051
Army Act, 1950 — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 196, 197, 205Penal Code, 1860 (IPC) — Section 120B, 323, 324, 325, 326
High Courts29 Jan 2010
Anil Chandra Pandit Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 1 LLJ 401
High Courts29 Jan 2010
Basanti Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0026
Constitution of India, 1950 — Article 14