High Courts05 Apr 2010Dismissed
Virendra Kumar Vs Jamshedpur Printing Works Ltd.
Jharkhand High Court · (2010) 4 JLJR 175
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 42 of 64
High Courts05 Apr 2010Dismissed
Hari Narayan Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 423Prevention of Corruption Act, 1988 — Section 11, 11, 13
High Courts05 Apr 2010Dismissed
The State of Jharkhand Vs Salika Bibi
Jharkhand High Court · (2010) 04 JH CK 0024
High Courts01 Apr 2010
Mithlesh Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2010) 4 JLJR(Jhar) 541
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 342Explosive Substances Act, 1883 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Apr 2010
Rajiv Ranjan Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0124
High Courts01 Apr 2010Allowed
Arjun Prasad Bernwal and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 3515 : (2010) 2 DMC 743
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts01 Apr 2010Dismissed
Jharkhand State Electricity Board and Others Vs Maheswar Prasad
Jharkhand High Court · (2010) 04 JH CK 0083
High Courts01 Apr 2010
Chandrika Prasad Mahto Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0054
Penal Code, 1860 (IPC) — Section 376
High Courts01 Apr 2010Dismissed
Narayannath Goswamy and Praveennath Goswamy Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 3519 : (2011) 1 Crimes 426 : (2011) 1 DMC 147 : (2011) 8 RCR(Criminal) 3113 : (2010) 4 JLJR 394
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts01 Apr 2010Allowed
Arvind Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 248
Penal Code, 1860 (IPC) — Section 354, 376, 448, 511
High Courts01 Apr 2010Allowed
Abdul Mazid Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 51, 57
High Courts01 Apr 2010Dismissed
Maqsud Ansari Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 04 JH CK 0033
High Courts31 Mar 2010
Smt. Kamla Devi and Smt. Sushila Devi Vs Mukesh Kumar Chowrasia
Jharkhand High Court · (2010) 03 JH CK 0107
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Mar 2010
Nistar Minz Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 212
High Courts31 Mar 2010
Gopal Chettri Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 421
Chotanagpur Tenancy Act, 1908 — Section 48, 71
High Courts31 Mar 2010Allowed
Deobrat Sahay Vs Coal India Limited and Others
Jharkhand High Court · (2010) 03 JH CK 0076
Constitution of India, 1950 — Article 14, 21, 300A
High Courts31 Mar 2010Allowed
Ramjan Mian Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts30 Mar 2010Allowed
Sohrab Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0105
Penal Code, 1860 (IPC) — Section 120, 120B, 418, 420
High Courts30 Mar 2010
Tilak Yadav, Biru Yadav, Krishna Yadav and Jago Sao @ Jageshwar Sao @ Yogendra Prasad Sahu Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 11
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 120B, 364
High Courts30 Mar 2010
Tapsi Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0053
Penal Code, 1860 (IPC) — Section 287, 302