COURT ARCHIVE

Jharkhand High Court judgments, 2009

1,384 judgments · page 60 of 70

High Courts13 Feb 2009Dismissed

Employer in relation to the Management of Life Insurance Corporation Vs The Union of India (UOI), Joint Secretary, National Life Insurance Employees Association, Shri B.N.P. Srivasatava and Assistant Labour Commissioner (Central) Sr. Divisional Manger Vs Union of India (UOI) and Others

Jharkhand High Court · (2009) 57 BLJR 1735

Life Insurance Corporation Act, 1956 — Section 48(2)

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High Courts13 Feb 2009Dismissed

Shiv Singh Vs The State of Jharkhand

Jharkhand High Court · (2009) 57 BLJR 1710

Penal Code, 1860 (IPC) — Section 302

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High Courts13 Feb 2009Allowed

Swapan Kumar Mitra Vs The Jharkhand State Electricity Board and Others

Jharkhand High Court · (2009) 2 JCR 296

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High Courts13 Feb 2009Dismissed

Karuna Kar Barik Vs Union of India (UOI) and Others

Jharkhand High Court · (2009) 02 JH CK 0086

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High Courts13 Feb 2009Dismissed

Gaya Ram @ Gaya Ram Sah Vs B.C.C.L. and Others

Jharkhand High Court · (2009) 2 JCR 417

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High Courts13 Feb 2009Dismissed

Kailash Kumar Mandal Vs The Commissioner, Coal Mines Provident Fund and Another

Jharkhand High Court · (2009) 2 JCR 283

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts13 Feb 2009Dismissed

Ganesh Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 2 JCR 295

Penal Code, 1860 (IPC) — Section 376, 511

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High Courts13 Feb 2009Allowed

Mahendra Prasad Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 02 JH CK 0041

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High Courts13 Feb 2009Allowed

Director, Central Institute Psychiatry Vs Kundan Singh

Jharkhand High Court · (2009) 57 BLJR 1431 : (2009) 2 JCR 258

Constitution of India, 1950 — Article 311, 311(2)

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High Courts12 Feb 2009

Sri Surendra Prasad Vs The Coal India Ltd. and Others

Jharkhand High Court · (2009) 02 JH CK 0097

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High Courts12 Feb 2009

Chandra Bati Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 2 JCR 293

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High Courts12 Feb 2009Dismissed

Jhamia Devi Vs Md. Kalim and Others

Jharkhand High Court · (2009) 02 JH CK 0069

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 109, 149, 341, 376

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High Courts12 Feb 2009Dismissed

Tiwary Mahto Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2009) 57 BLJR 2171

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts12 Feb 2009Allowed

Manorma Verma Vs The State of Jharkhand and Others Bana Munda and Others Vs The State of Bihar and Others Bana Munda and Others Vs V. Shyam Deo Singh and Others

Jharkhand High Court · (2009) 02 JH CK 0039

Contempt of Courts Act, 1971 — Section 12Penal Code, 1860 (IPC) — Section 406, 420

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High Courts12 Feb 2009

Md. Tanweer Alam Ansari Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 2 JCR 292

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High Courts12 Feb 2009Dismissed

Mangra Pahan @ Bhola Pahan and Another Vs State of Bihar and Others

Jharkhand High Court · (2009) 2 JCR 412

Chotanagpur Tenancy Act, 1908 — Section 46, 71A

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High Courts11 Feb 2009Dismissed

Suresh Choudhary, Govind Mahto, Guddu and Nandu Mahto Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2009) 02 JH CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 363

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High Courts11 Feb 2009Dismissed

Sardul Auto Works Vs The Presiding Officer and Another

Jharkhand High Court · (2009) 2 JCR 380

Constitution of India, 1950 — Article 226

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High Courts11 Feb 2009Allowed

Secretary Agricultural Produce Market Committee and Bihar (now Jharkhand) State Agricultural Market Board Vs Mohata Concerns Limited and Others Bihar (now Jharkhand) State Agricultural Market Board Vs Mohata Concerns Limited and Others

Jharkhand High Court · AIR 2009 Jhar 70 : (2009) 2 JCR 370

Land Acquisition Act, 1894 — Section 18, 4

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High Courts11 Feb 2009Allowed

Binay Prakash Vs The Jharkhand State Electricity Board and Others

Jharkhand High Court · AIR 2010 Jhar 1 : (2009) 57 BLJR 2129

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