High Courts15 May 2009Allowed
Rabi Kumar @ Ravi Kumar Vs The State of Jharkhand
Jharkhand High Court · (2009) 05 JH CK 0105
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 39 of 70
High Courts15 May 2009Dismissed
Yasin Quaraishi Vs Noorjahan Khatoon and Another
Jharkhand High Court · (2009) 2 DMC 559 : (2010) 6 RCR(Criminal) 2472
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 5, 5(3)
High Courts15 May 2009Dismissed
Parmatma Yadav @ Parmatma Nand Yadav Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2009) 05 JH CK 0096
High Courts15 May 2009Dismissed
Ram Bahadur Singh Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 05 JH CK 0078
High Courts15 May 2009Dismissed
Smt. Sushila Kumari and Another Vs The Bharat Cooking Coal Ltd. and Others
Jharkhand High Court · (2009) 05 JH CK 0077
High Courts15 May 2009Allowed
Sriman Marandi Vs The State of Jharkhand
Jharkhand High Court · (2009) 05 JH CK 0058
Penal Code, 1860 (IPC) — Section 342, 366, 384
High Courts15 May 2009Dismissed
Prabhu Dayal Vs State of Jharkhand and Hari Lal
Jharkhand High Court · (2009) 2 ALD(Cri) 26 : (2010) CriLJ 1209 : (2010) 5 RCR(Criminal) 646
Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 420
High Courts14 May 2009Dismissed
Sukat Bhuiya @ Rameshwar Bhuiya Vs The State of Jharkhand
Jharkhand High Court · (2009) 05 JH CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 May 2009Dismissed
Ramdeo Uraon and Raj Kumar Uraon Vs The State of Jharkhand
Jharkhand High Court · (2009) 05 JH CK 0152
Arms Act, 1959 — Section 35Penal Code, 1860 (IPC) — Section 307, 34, 353, 398
High Courts14 May 2009Allowed
Md. Sawood Alam Vs The State of Bihar and Others
Jharkhand High Court · (2009) 05 JH CK 0151
Bihar Pension Rules, 1950 — Rule 43
High Courts14 May 2009Allowed
Basanti Devi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 122 FLR 172
High Courts14 May 2009
Ramdeo Uraon, Raj Kumar Uraon and Raman Turi Vs The State of Jharkhand
Jharkhand High Court · (2009) 05 JH CK 0008
Penal Code, 1860 (IPC) — Section 398
High Courts13 May 2009Dismissed
Ajay Prasad Vs Life Insurance Corporation of India and Others
Jharkhand High Court · (2009) 05 JH CK 0160
High Courts13 May 2009
Jhandu Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2009) 05 JH CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 395
High Courts13 May 2009Dismissed
Ajay Kumar Singh Vs The State of Bihar and Others
Jharkhand High Court · (2009) 05 JH CK 0121
High Courts13 May 2009
Narendra Pratap Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 05 JH CK 0106
Penal Code, 1860 (IPC) — Section 34, 419, 420, 465, 467
High Courts13 May 2009
Gopal Keshri Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 05 JH CK 0080
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 409
High Courts12 May 2009Dismissed
Anand Rai Vs Srimati Sita Devi and Others
Jharkhand High Court · (2009) 57 BLJR 2973
Bihar Land Reforms Act, 1950 — Section 6, 6(1), 7A, 7BBihar Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 43
High Courts12 May 2009Dismissed
State of Jharkhand and Another Vs Ram Kripal Mandal
Jharkhand High Court · (2009) 05 JH CK 0130
Bihar/Jharkhand Pension Rules, 1950 — Rule 43
High Courts12 May 2009Allowed
Bhukhali Devi Vs State of Jharkhand and others
Jharkhand High Court · (2009) 122 FLR 174