High Courts15 Dec 2009
Chandrawati Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 12 JH CK 0082
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 3 of 70
High Courts15 Dec 2009Allowed
Bishnu Deo Singh, Shambhu Prasad Gupta and Beni Prasnd Tanti Vs The State of Jharkhand
Jharkhand High Court · (2010) 58 BLJR 321
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Explosive Substances Act, 1908 — Section 3, 4
High Courts15 Dec 2009
Dipendu Kumar Mitra Vs The State of Bihar and Others
Jharkhand High Court · (2009) 12 JH CK 0066
High Courts15 Dec 2009
Seema Pandit Vs Bihar College Service Commission and Others
Jharkhand High Court · (2009) 12 JH CK 0019
High Courts14 Dec 2009Dismissed
Dr. Shri Kant Gupta Vs The State of Jharkhand
Jharkhand High Court · (2009) 12 JH CK 0098
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts14 Dec 2009
Ramesh Kumar Mishra, Narendra Kumar Singh, Ram Kishun Baraik and Raju Kumar Vs State of Jharkhand, Commissioner, South Chhotanagpur Division, Dy. Commissioner and District Establishment, Dy. Collectorate
Jharkhand High Court · (2009) 12 JH CK 0097
High Courts14 Dec 2009Allowed
Jitendra Kumar Puhan @ Jitendra Kumar Fhuhan Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 12 JH CK 0076
Penal Code, 1860 (IPC) — Section 164, 365, 366A
High Courts14 Dec 2009
Krishna Chandra Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 12 JH CK 0047
High Courts14 Dec 2009Dismissed
Bihar Foundry and Castings Ltd. Vs Damodar Valley Corporation, The Chairman, The Chief Engineer (Commercial) and Superintending Engineer (Electrical), Damodar Valley Corporation Ltd. Ors.
Jharkhand High Court · (2009) 12 JH CK 0033
High Courts14 Dec 2009
Bhuneshwar Narayan Mehta Vs The State of Jharkhand
Jharkhand High Court · (2009) 12 JH CK 0032
High Courts14 Dec 2009Allowed
Biresh Kumar Vs Vinoba Bhave University, Governing Body of Patratu Thermal Power Station College and Subodh Kumar, Lecturer in Chemistry, P.T.P.S., College
Jharkhand High Court · (2009) 12 JH CK 0012
High Courts14 Dec 2009Dismissed
Mana Keot Vs The State of Jharkhand
Jharkhand High Court · (2009) 12 JH CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A
High Courts11 Dec 2009Dismissed
Dayal Steels Ltd. and etc. Vs Damodar Valley Corporation and Others
Jharkhand High Court · AIR 2010 Jhar 92
High Courts11 Dec 2009Dismissed
Bihari Baraik Vs Chandradeo Mahto, Durga Baraik and Dinesh Baraik
Jharkhand High Court · (2009) 12 JH CK 0087
High Courts11 Dec 2009Dismissed
Satya Narain Sahu Vs The State of Jharkhand, Jharkhand Public Service Commission, District Superintendent of Education and Region Education Officer
Jharkhand High Court · (2009) 12 JH CK 0075
High Courts11 Dec 2009
Vishwanath Dubey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 12 JH CK 0030
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 9
High Courts11 Dec 2009Dismissed
Tulsi Ram Vs Central Coalfields Limited and Others
Jharkhand High Court · (2009) 12 JH CK 0014
High Courts10 Dec 2009
Smt. Kamla Gangot and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 12 JH CK 0103
High Courts10 Dec 2009Allowed
Subernrekha Enterprises Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2009 Jhar 106
High Courts10 Dec 2009
Tarkeshwar Tiwari Vs Union of India (UOI) (Ministry of Home Affairs), Government of India and Others
Jharkhand High Court · (2009) 12 JH CK 0081