High Courts27 Oct 2009
Abdul Alim @ Md. Abdul Alim Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0048
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2009
1,384 judgments · page 15 of 70
High Courts27 Oct 2009
Ahilya Devi Vs The Central Coalfields Limited and Others
Jharkhand High Court · (2009) 10 JH CK 0025
High Courts27 Oct 2009
Dr. Ganesh Prasad Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0008
High Courts25 Oct 2009Allowed
V.K. Mittal, L.K. Sehgal @ Lalit Kumar Sehgal and Dr. B.R. Singh Vs The State of Jharkhand and Shri Partho Choudhury
Jharkhand High Court · (2009) 10 JH CK 0039
Penal Code, 1860 (IPC) — Section 406, 420, 426, 504
High Courts15 Oct 2009Dismissed
State of Jharkhand and Others Vs Basant Kumar Banerjee and The Accountant General
Jharkhand High Court · (2009) 10 JH CK 0051
High Courts15 Oct 2009
Nagina Hazari Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0020
High Courts15 Oct 2009
Harihar Singh Munda and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 10 JH CK 0018
High Courts14 Oct 2009
Smt. Nitima Kui Sidu and Others Vs The Oriental Insurance Company Ltd., Gopal Tudu and Surendra Gope Gopal Tudu Vs Smt. Nitima Kui Sidu and Others
Jharkhand High Court · (2009) 10 JH CK 0069
High Courts14 Oct 2009
Ram Nandan Singh Vs State of Jharkhand
Jharkhand High Court · (2009) 10 JH CK 0068
High Courts14 Oct 2009
Bibi Nazma @ Naj Mabana Vs Universal Distribotor, held by Farukh Ahamad Mazhavi and Divisional Manager, National Insurance Company Ltd.
Jharkhand High Court · (2009) 10 JH CK 0059
High Courts14 Oct 2009Allowed
Priya Nandan Sahay Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2010) 58 BLJR 52
High Courts14 Oct 2009
Humayun Kabir Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 67
High Courts14 Oct 2009Dismissed
National Insurance Co. Ltd. Vs Jayanti Devi and Others
Jharkhand High Court · (2011) ACJ 481 : (2010) 58 BLJR 62 : (2011) 2 TAC 509
Motor Vehicles Act, 1988 — Section 147Workmens Compensation Act, 1923 — Section 10
High Courts14 Oct 2009Allowed
Employers in relation to the Management of Rajrappa Washery of Central Coalfields Limited Vs Their Workmen, represented through the Bihar Colliery Kamgar Union
Jharkhand High Court · (2010) 3 LLJ 553
Industrial Disputes Act, 1947 — Section 17B
High Courts14 Oct 2009Dismissed
Steel Authority of India Limited Vs Gusul Azam @ Gosulaazam Shah and Others
Jharkhand High Court · (2009) 10 JH CK 0040
Constitution of India, 1950 — Article 311
High Courts14 Oct 2009
Smt. Lalti Devi Vs The Bharat Coking Coal Ltd.
Jharkhand High Court · (2010) 58 BLJR 57
High Courts14 Oct 2009Allowed
Gopal Prasad Khetan and Sandeep Khetan Vs State of Jharkhand and Marketing Officer, Ranchi Sub-Division
Jharkhand High Court · (2009) 10 JH CK 0029
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts14 Oct 2009Allowed
Gauri Shankar Saboo Vs State of Jharkhand and Shirendra Lal Manik, Supply Inspector
Jharkhand High Court · (2009) 10 JH CK 0028
Essential Commodities Act, 1955 — Section 3, 7
High Courts14 Oct 2009
Ajit Mandal and Others Vs The State of Jharkhand
Jharkhand High Court · (2009) 10 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 313Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 109, 323, 34, 354, 376
High Courts14 Oct 2009
Tapsi Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0024
Penal Code, 1860 (IPC) — Section 287, 302, 304A, 337, 338