High Courts25 Aug 2008
Rishi Kumar Sahay Vs The State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 360
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 21 of 65
High Courts25 Aug 2008
Bishwajit Chatterjee @ Bishu Chatterjee Vs Shankar Mitra
Jharkhand High Court · (2009) 1 JCR 98
High Courts25 Aug 2008
Malika Gope Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 57 BLJR 7
Penal Code, 1860 (IPC) — Section 107, 108, 304B, 306, 34
High Courts25 Aug 2008
Giriwar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 360 : (2009) 1 JCR 116
Bihar Reorganisation Act, 2000 — Section 85, 86
High Courts25 Aug 2008Dismissed
Sunil Kumar Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 672
Constitution of India, 1950 — Article 142, 21, 39
High Courts25 Aug 2008
Sushila Devi Vs Poonam Srivastava
Jharkhand High Court · (2009) 1 JCR 356
Transfer of Property Act, 1882 — Section 48
High Courts22 Aug 2008
Baldeo Singh Vs State of Jharkhand and others
Jharkhand High Court · (2009) 120 FLR 197
High Courts22 Aug 2008Dismissed
Shri Shiv Kumar Agrawal Vs Matizan Bibi and Others
Jharkhand High Court · (2009) ACJ 1488 : (2008) 56 BLJR 2927 : (2009) 1 JCR 83
Motor Vehicles Act, 1988 — Section 166
High Courts22 Aug 2008Dismissed
Chaitan Soren Vs The State of Bihar, now Jharkhand and Others
Jharkhand High Court · (2008) 57 BLJR 1 : (2008) 4 JCR 660
Penal Code, 1860 (IPC) — Section 354, 448
High Courts22 Aug 2008
Smt. Shradha Devi @ Sharda Devi and Others Vs State of Jharkhand
Jharkhand High Court · (2008) 08 JH CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 376, 379
High Courts22 Aug 2008Dismissed
Ram Vilas Singh and Others Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2008) 56 BLJR 2932 : (2008) 4 JCR 669
High Courts22 Aug 2008Allowed
Suresh Prasad Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 648
High Courts22 Aug 2008
Dr. Nilam Pandey @ Nilam Choubey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 448
High Courts22 Aug 2008
Vivek Sarawgi (Minor) Vs Ranchi Municipal Corporation and Others
Jharkhand High Court · (2009) 1 JCR 149
High Courts22 Aug 2008
Dr. Shakti Shankar Verma Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 335
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 13
High Courts21 Aug 2008
Shri Durga Slurry and Briquitte Industries Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 60
Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 18
High Courts21 Aug 2008Dismissed
Subhash Prasad Sah Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 307
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 379
High Courts21 Aug 2008Allowed
Gopalka Credit Corporation Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 57 BLJR 144 : (2008) 4 JCR 443
Bihar Motor Vehicles Taxation Act, 1994 — Section 13, 13(1), 13(2)Motor Vehicles Act, 1988 — Section 51(5)
High Courts21 Aug 2008Dismissed
Lucas Dang and Bachu Prasad Verma Vs Jharkhand State Agriculture Produce Marketing Board and Others
Jharkhand High Court · (2008) 57 BLJR 45 : (2008) 4 JCR 303
High Courts21 Aug 2008Dismissed
Dwarika Prasad Jaiswal and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 436